Tribunals and Commissions04 Sept 2020
Thipe Ranjeet Harishchandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0826
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 345 of 564
Tribunals and Commissions04 Sept 2020
Bhupender Singh Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0825
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2020
Rajender Singh & Ors. Vs The Secretary, Ministry Of Communication & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0821
Tribunals and Commissions04 Sept 2020
Subhash Chander Naik Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0820
AT Act, 1985-Section 19
Tribunals and Commissions04 Sept 2020
Amarjeet Singh Dagar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0817
Tribunals and Commissions04 Sept 2020
Mohan Lal Suyal & Ors. Vs Union Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0814
Tribunals and Commissions04 Sept 2020
Jyoti Manral & Ors. Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0807
Tribunals and Commissions04 Sept 2020
Bharat Singh Rathore Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0803
Right to Information Act, 2005
Tribunals and Commissions04 Sept 2020Disposed Of
Jyoti Manral & Others Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0028
Tribunals and Commissions04 Sept 2020Disposed Of
Santosh Kumari Bhatia & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0027
Tribunals and Commissions04 Sept 2020Dismissed
Bharat Singh Rathore Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0026
Tribunals and Commissions04 Sept 2020Disposed Of
Rajender Singh & Others Vs Secretary & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0020
Tribunals and Commissions04 Sept 2020Disposed Of
Thipe Ranjeet Harishchandra Vs Union Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0019
Tribunals and Commissions04 Sept 2020Disposed Of
Pradeep Kumar Berwah Vs Ajai Srivastava & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0018
Tribunals and Commissions04 Sept 2020Disposed Of
Subhash Chander Naik Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Sept 2020Disposed Of
Bhupender Singh Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Sept 2020Disposed Of
Mohan Lal Suyal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0015
Tribunals and Commissions04 Sept 2020Dismissed
Amarjeet Singh Dagar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0001
Tribunals and Commissions03 Sept 2020
Subhashree Dash Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0842
Tribunals and Commissions03 Sept 2020
Jogender Singh Lather Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0827