Tribunals and Commissions09 Sept 2020
Gaurav Kharb & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0768
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 343 of 564
Tribunals and Commissions09 Sept 2020
Ram Prasad Goel Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0767
Tribunals and Commissions09 Sept 2020
Papuu Kumar Meena Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0764
AT Act, 1985-Section 19
Tribunals and Commissions09 Sept 2020
Arvind Kumar Vs Gajender Singh Thakur & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0753
Tribunals and Commissions09 Sept 2020Disposed Of
Gaurav Kharb & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0072
Tribunals and Commissions09 Sept 2020Disposed Of
Arvind Kumar Vs Gajender Singh Thakur & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0071
Tribunals and Commissions09 Sept 2020Disposed Of
Ram Prasad Goel Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0070
Tribunals and Commissions09 Sept 2020Disposed Of
Papuu Kumar Meena Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0069
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Sept 2020Disposed Of
Ashish Dhiman Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0043
Tribunals and Commissions09 Sept 2020Disposed Of
Jitender Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0042
Tribunals and Commissions09 Sept 2020Dismissed
Hari Niwas & Others Vs University Grants Commission & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0024
Tribunals and Commissions09 Sept 2020Dismissed
Preeti Arora, PRT Vs Commisioner & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0023
Tribunals and Commissions08 Sept 2020
Amar Jeet & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0815
Tribunals and Commissions08 Sept 2020
Birender Lamba Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0794
Tribunals and Commissions08 Sept 2020
A.P. Nigam Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0793
Tribunals and Commissions08 Sept 2020
Kushalpal Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0791
Tribunals and Commissions08 Sept 2020
Harsh Kakar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0777
Tribunals and Commissions08 Sept 2020
Navjot Singh Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0758
Constitution of India-Article 14, 19(1)(g), 21
Tribunals and Commissions08 Sept 2020
Neha Choudhary Vs GTB Hospital & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0745
Tribunals and Commissions08 Sept 2020Allowed
Neha Choudhary Vs GTB Hospital & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0097