Tribunals and Commissions11 Sept 2020
Dr. Om Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0831
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 342 of 564
Tribunals and Commissions11 Sept 2020
P. Lakshminarayana Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0795
Tribunals and Commissions11 Sept 2020
Dr. Dhanya Susan Joseph Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0783
CSE Rules-Rule 6
Tribunals and Commissions11 Sept 2020
Deepak Malik & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0782
Tribunals and Commissions11 Sept 2020Disposed Of
Deepak Malik & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0051
Tribunals and Commissions11 Sept 2020Disposed Of
P. Lakshminarayana Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0050
Tribunals and Commissions11 Sept 2020Dismissed
Dr. Dhanya Susan Joseph Vs Union Public Service Commission & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0049
Civil Services (Preliminary) Examination, 2019 — Rule 6
Tribunals and Commissions11 Sept 2020Disposed Of
B.V. Somayajulu Vs Chief Secretary, GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Sept 2020Dismissed
Dr. Om Prakash Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0035
Tribunals and Commissions10 Sept 2020
Pravir Chakravorty & Ors. Vs Union Of India, Ministry Of Tourism
Central Administrative Tribunal · (2020) 09 CAT CK 0838
Tribunals and Commissions10 Sept 2020
Pradeep Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0798
Tribunals and Commissions10 Sept 2020
Ajit Singh Yadav Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0781
Tribunals and Commissions10 Sept 2020
Sunil Siwach Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0779
Tribunals and Commissions10 Sept 2020Dismissed
Sunil Siwach Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0047
Tribunals and Commissions10 Sept 2020Dismissed
Pradeep Kumar, Recruitment (Group ‘B’) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0046
Tribunals and Commissions10 Sept 2020Disposed Of
Ajit Singh Yadav Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 09 CAT CK 0044
Tribunals and Commissions09 Sept 2020
Hari Niwas & Anr. Vs University Grants Commission & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0828
Tribunals and Commissions09 Sept 2020
Ashish Dhiman Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0808
Tribunals and Commissions09 Sept 2020
Ms. Preeti Arora Vs The Commisioner & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0799
Tribunals and Commissions09 Sept 2020
Jitender Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0790