Tribunals and Commissions16 Sept 2020Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0076
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 341 of 564
Tribunals and Commissions16 Sept 2020Dismissed
Deepansh Choudhary Vs NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0075
Tribunals and Commissions16 Sept 2020Dismissed
Rakesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0056
Tribunals and Commissions16 Sept 2020Disposed Of
Krishan Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0037
Tribunals and Commissions16 Sept 2020Disposed Of
Amit Kumar Jha Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0036
Tribunals and Commissions15 Sept 2020
Shri Rajesh Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0784
CCS (RP) Rules 2008
Tribunals and Commissions15 Sept 2020
Pawan Kumar Tyagi Vs Shri Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0780
Tribunals and Commissions15 Sept 2020
Love Gogia Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0757
Tribunals and Commissions15 Sept 2020
Sh. R.A. Goel Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0739
Tribunals and Commissions15 Sept 2020Disposed Of
R.A. Goel Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0098
Tribunals and Commissions15 Sept 2020Dismissed
Rajesh Kumar Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 09 CAT CK 0074
Tribunals and Commissions15 Sept 2020Disposed Of
Love Gogia Vs Bharat Sanchar Nigam Limited & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0073
Tribunals and Commissions15 Sept 2020Disposed Of
Pawan Kumar Tyagi Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0055
Tribunals and Commissions14 Sept 2020
Shri Mahkar Singh Vs The Commissioner & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0805
Tribunals and Commissions14 Sept 2020
Sh. Tejbir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0789
IPC-Section 120 (B), 420Indian Telegraph Act-Section 25, 27Prevention of Corruption Act-Section 13 (2), 13 (1) (d)
Tribunals and Commissions14 Sept 2020
Ravi Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0774
Tribunals and Commissions14 Sept 2020Dismissed
Mahkar Singh Vs Commissioner & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0054
Tribunals and Commissions14 Sept 2020Dismissed
Tejbir Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0053
Indian Telegraph Act, 1885 — Section 25, 27Indian Penal Code, 1860 — Section 120(B), 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions14 Sept 2020Disposed Of
Ravi Vs Delhi Subordinate Services Selection Board Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0052
Tribunals and Commissions11 Sept 2020
B.V. Somayajulu Vs The Chief Secretary, GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0840
AT Act, 1985-Section 19