Tribunals and Commissions03 Sept 2020
Lalit Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0823
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 346 of 564
Tribunals and Commissions03 Sept 2020
Navneet Kadyan & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0812
Tribunals and Commissions03 Sept 2020
Sunil Bhatia Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0801
Tribunals and Commissions03 Sept 2020
D. D. Parlawar Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0796
Tribunals and Commissions03 Sept 2020
Trilochan Bhatt Vs Shri Satish Chandra Jha
Central Administrative Tribunal · (2020) 09 CAT CK 0792
Tribunals and Commissions03 Sept 2020
Sh. D. D. Parlawar Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0716
Tribunals and Commissions03 Sept 2020Disposed Of
Sunil Bhatia Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0039
Tribunals and Commissions03 Sept 2020Allowed
D. D. Parlawar Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0033
Tribunals and Commissions03 Sept 2020Dismissed
Subhashree Dash Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0032
Tribunals and Commissions03 Sept 2020Disposed Of
Jogender Singh Lather Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0011
Tribunals and Commissions03 Sept 2020Disposed Of
Lalit Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0010
Tribunals and Commissions03 Sept 2020Disposed Of
Navneet Kadyan & Others Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0009
Tribunals and Commissions02 Sept 2020
Ashok Kumar Giri & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0837
Administrative Tribunals Act, 1985-Section 19RRs of Superintendent of Central Excise, 1986
Tribunals and Commissions02 Sept 2020
Jyoti Vs The Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0833
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2020
Narinder Kumar Arora & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0830
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2020
Vipin Kumar Jain Vs Govt. NCT of Delhi
Central Administrative Tribunal · (2020) 09 CAT CK 0824
Tribunals and Commissions02 Sept 2020
Dr. Rahas Kumar Mohanty Vs Lalit Kala Akademi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0822
Administrative Act, 1985-Section 19
Tribunals and Commissions02 Sept 2020
Shri Shyam Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0818
Tribunals and Commissions02 Sept 2020
Rajveer Singh Chauhan Vs The Director General & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0816
Tribunals and Commissions02 Sept 2020Disposed Of
Narinder Kumar Arora Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19