Tribunals and Commissions28 Aug 2020
Sh.Ram Kanwar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0594
Delhi Police (Punishment and Appeal) Rules, 1980
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 348 of 564
Tribunals and Commissions28 Aug 2020
Dal Chand & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0589
Tribunals and Commissions28 Aug 2020
K.P. Aneja Vs Govt. Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0586
Tribunals and Commissions28 Aug 2020
Smt. Usha Rani Sharma Vs Sh. Anand Parkash & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0584
Tribunals and Commissions28 Aug 2020
Pradeep Kumar Berwah Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0583
Tribunals and Commissions28 Aug 2020
K.L. Pruthi Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0582
Tribunals and Commissions28 Aug 2020Disposed Of
K.L. Pruthi Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0088
Tribunals and Commissions28 Aug 2020Disposed Of
Usha Rani Sharma Vs Anand Parkash & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0087
Tribunals and Commissions28 Aug 2020Dismissed
Pradeep Kumar Berwah Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0086
Tribunals and Commissions28 Aug 2020Disposed Of
Dal Chand & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0085
Tribunals and Commissions28 Aug 2020Dismissed
K.P. Aneja Vs Govt. Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0081
Tribunals and Commissions28 Aug 2020Dismissed
Ram Kanwar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0080
Tribunals and Commissions27 Aug 2020
Head Constable Gyanendra Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0621
Fundamental Rules-Rule 56CCS (Pension) Rules, 1980-Rule 48
Tribunals and Commissions27 Aug 2020
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0618
Tribunals and Commissions27 Aug 2020
Govind Sharma Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0611
Fundamental Rules-Rule 56CCS (Pension) Rules, 1980-Rule 48
Tribunals and Commissions27 Aug 2020
All India Kendriya Vidyalaya Non Teaching Staff Association & Ors. Vs The Commissioner, Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0603
Tribunals and Commissions27 Aug 2020
Bachhu Singh Vs Govt. of NCT & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0602
Fundamental Rules-Rule 56CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions27 Aug 2020
Sheodan Singh Vs Transport Department (GNCT Of Delhi) & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0601
PCA Act
Tribunals and Commissions27 Aug 2020
Rakam Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0590
Fundamental Rules-Rule 56CCS (Pension) Rules, 1980-Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Rakam Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0079
Central Civil Services (Pension) Rules, 1980 — Rule 48