Tribunals and Commissions24 Aug 2020
D S Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0606
Right To Information ActCCS Conduct Rules, 1964-Rule 3 (1) (ii), 3 (1) (iii), 3-A
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 350 of 564
Tribunals and Commissions24 Aug 2020
Ram Prasad Badana & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0585
Tribunals and Commissions24 Aug 2020Dismissed
D S Shankar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0078
Central Civil Services (Conduct) Rules, 1964 — Rule 3A, 3(1)(ii), 3(1)(iii)
Tribunals and Commissions24 Aug 2020Disposed Of
Priya Pandey Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0055
Tribunals and Commissions24 Aug 2020Disposed Of
Vandana Manchanda And Others Vs Delhi State Industrial Development Corporation (DSIDC) And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0054
Tribunals and Commissions24 Aug 2020Disposed Of
Mayur Raju Bhai Pardesi Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0053
Tribunals and Commissions23 Aug 2020Allowed
Dr. P.K.Jain Vs ESIC Through Director General & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0076
Tribunals and Commissions21 Aug 2020
Smt. Kalawati Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0614
Tribunals and Commissions21 Aug 2020
Jaipal Singh Bhakuni & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0596
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions21 Aug 2020Disposed Of
Jaipal Singh Bhakuni & Others Vs Union Of India
Central Administrative Tribunal · (2020) 08 CAT CK 0077
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions21 Aug 2020Disposed Of
Kalawati, (SC) Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0052
Tribunals and Commissions20 Aug 2020
Jayeshma. K & Ors. Vs The Joint Commissioner & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0646
Tribunals and Commissions20 Aug 2020
Sandeep Shakya Vs Delhi Metro Rail Corporation (DMRC) & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0615
Tribunals and Commissions20 Aug 2020
Sanjay Kumar Srivastava Vs Ministry Of Environment Forests And Climate Change & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0609
Tribunals and Commissions20 Aug 2020Dismissed
Sandeep Shakya Vs Delhi Metro Rail Corporation (DMRC) And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0051
Tribunals and Commissions20 Aug 2020Disposed Of
Sanjay Kumar Srivastava Vs Ministry Of Environment Forests And Climate Change & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0050
Tribunals and Commissions20 Aug 2020Dismissed
Jayeshma. K & Others Vs Joint Commissioner
Central Administrative Tribunal · (2020) 08 CAT CK 0049
Tribunals and Commissions19 Aug 2020
Rohit Dabas Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0598
Right To Information Act
Tribunals and Commissions19 Aug 2020
Punam Gupta & Ors. Vs Government Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0597
Tribunals and Commissions19 Aug 2020
K L Dhanak Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0593