Tribunals and Commissions17 Aug 2020
Shri Mahesh Chander Goyal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0620
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 352 of 564
Tribunals and Commissions17 Aug 2020
Vikas Verma Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0616
Tribunals and Commissions17 Aug 2020
Dr. Surender Kumar Bhandoria Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0612
Tribunals and Commissions17 Aug 2020Disposed Of
Raj Kumar & Others Vs East Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0046
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions17 Aug 2020Disposed Of
Mahesh Chander Goyal And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0045
Tribunals and Commissions17 Aug 2020Disposed Of
Mange Ram Sharma And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0044
Tribunals and Commissions17 Aug 2020Disposed Of
Dr. Surender Kumar Bhandoria Vs North Delhi Municipal Corporation And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0043
Tribunals and Commissions17 Aug 2020Allowed
Sanjay Diwedi Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0042
Tribunals and Commissions17 Aug 2020Disposed Of
Vikas Verma Vs North Delhi Municipal Corporation And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0041
Tribunals and Commissions17 Aug 2020Disposed Of
Lalji Singh Yadav Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Aug 2020Dismissed
Ritesh Dabas Vs Delhi Subordinate Services Selection Board (DSSSB) And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0039
Tribunals and Commissions17 Aug 2020Disposed Of
Santosh Kumar Sharma & Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0038
Tribunals and Commissions17 Aug 2020Dismissed
Akhil Dilli Prathmik Shishank Sangh & Others Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0037
Tribunals and Commissions17 Aug 2020Disposed Of
Dr. Arti Agarwal Vs Govind Ballabh Pant Institute Of Postgraduate Medical Education And Research & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0036
Tribunals and Commissions17 Aug 2020Allowed
Ravi Kant Vats Vs Commissioner & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0035
Tribunals and Commissions17 Aug 2020Disposed Of
Sanjay Kumar Sharma Vs Directorate Of Education & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0034
Tribunals and Commissions14 Aug 2020
All India Kendriya Vidyalaya Non-Teaching Staff Association & Ors. Vs Kendriya Vidyala Sangthan & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0634
Tribunals and Commissions14 Aug 2020
Veerbhadram Vislavath Vs Sh. K.C. Patra & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0630
Tribunals and Commissions14 Aug 2020
Amit Kumar Vs The Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0628
Tribunals and Commissions14 Aug 2020Disposed Of
Amit Kumar Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0033