Tribunals and Commissions29 Oct 2020
Rakesh Chhabra Vs Sh. Dharmendra & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0633
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 319 of 563
Tribunals and Commissions29 Oct 2020
Dr. Prahlad Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0632
Tribunals and Commissions29 Oct 2020
Malti Vs Sh. Gyanesh Bharti & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0631
Tribunals and Commissions29 Oct 2020
Saroj Rawat Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0630
Tribunals and Commissions29 Oct 2020
Dr. Vinod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0629
Tribunals and Commissions29 Oct 2020Disposed Of
Saroj Rawat Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0169
Tribunals and Commissions29 Oct 2020Disposed Of
Dheeru Yadav & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0165
Tribunals and Commissions29 Oct 2020Dismissed
Vinod Kumar Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0163
Tribunals and Commissions29 Oct 2020Disposed Of
ESIC PHARMACIST ASSOCIATION DELHI(REGD) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0147
Tribunals and Commissions29 Oct 2020Disposed Of
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0146
Tribunals and Commissions29 Oct 2020Dismissed
Meenakshi (Post TGT Hindi) (Group B) & Others Vs Chairman Delhi Subordinate Service Selection Board & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0145
Tribunals and Commissions28 Oct 2020
Saloni Bansal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0730
Tribunals and Commissions28 Oct 2020
Deep Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0716
Tribunals and Commissions28 Oct 2020
Deep Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0715
Tribunals and Commissions28 Oct 2020
Smt. Sonia Devi Vs Dr. A. K. Singh & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0706
Tribunals and Commissions28 Oct 2020
Dinesh Kumar Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0651
Constitution of India-Article 335
Tribunals and Commissions28 Oct 2020
Col. (Retd.) Dr. Saroj Kumar Ojha Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0649
CCS (CCA) Rules, 1965-Rule 14IPC-Section 120-B, 420Prevention of Corruption Act
Tribunals and Commissions28 Oct 2020
Ashok Kumar Dagar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0648
Tribunals and Commissions28 Oct 2020
K. Sreemannarayana Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0647
Tribunals and Commissions28 Oct 2020
Shri Bhavnesh Saini Vs Ministry Of Law And Justice & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0644
Income Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1963