Tribunals and Commissions03 Nov 2020Disposed Of
Jyoti Yadav Vs Kendriya Vidyalaya Sangathan (HQ) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0009
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 318 of 563
Tribunals and Commissions03 Nov 2020Dismissed
Umesh Kumar & Others Vs New Delhi Municipal Council (NDMC) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0008
Tribunals and Commissions02 Nov 2020Disposed Of
Diana George & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2708
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Nov 2020
Ashok Kumar & Ors. Vs Shri Vikram Dev Dutt & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2706
Tribunals and Commissions02 Nov 2020
Dr. (Smt.) Jyoti Lochab Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2704
Tribunals and Commissions02 Nov 2020
Raj Dev Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2702
Tribunals and Commissions02 Nov 2020
Praveen Kumar Yadav & Ors. Vs Shri Vikram Dev Dutt & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2701
Tribunals and Commissions02 Nov 2020
Gurcharan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2699
Tribunals and Commissions02 Nov 2020
Sunita Srivastava Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2697
Tribunals and Commissions02 Nov 2020Dismissed
Gurcharan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0007
Tribunals and Commissions02 Nov 2020Disposed Of
Sunita Srivastava Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0006
Tribunals and Commissions02 Nov 2020Disposed Of
Raj Dev Rai Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0002
Tribunals and Commissions02 Nov 2020Disposed Of
Diana George & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Oct 2020
Parveen Kumar Vs Ms. Manisha Saxena & Anr. and Jai Naresh & Ors. Vs Ms. Manisha Saxena & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0659
Tribunals and Commissions29 Oct 2020
Meenakshi & Anr. Vs The Chairman & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0658
Tribunals and Commissions29 Oct 2020
Vinod Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0653
Tribunals and Commissions29 Oct 2020
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0645
Tribunals and Commissions29 Oct 2020
Nityesh Kumar Vs The Post Master General & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0640
Tribunals and Commissions29 Oct 2020
Dheeru Yadav & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0642
Tribunals and Commissions29 Oct 2020
ESIC Pharmacist Association Delhi (Regd) & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0635