Tribunals and Commissions05 Nov 2020
Pankaj Shukla & Ors. Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2695
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 316 of 563
Tribunals and Commissions05 Nov 2020
Ram Roop Meena Vs The Lt. Governor & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2694
DMC Act-Section 345-A, 332, 461, 466-A, 343, 344CCS (Conduct) Rules, 1964-Rule 3(I)(i)(ii)(iii)
Tribunals and Commissions05 Nov 2020
Satish Dahiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2693
Constitution of India-Article 309CCA RulesConduct Rules of the Railways
Tribunals and Commissions05 Nov 2020
Kulvinder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2679
Tribunals and Commissions05 Nov 2020
N. N. Meena Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2673
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions05 Nov 2020
Hemendra Singh Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2670
Tribunals and Commissions05 Nov 2020
Rajesh Poonia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 11 CAT CK 2668
Tribunals and Commissions05 Nov 2020
Dr.Sanjiv Mahajan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2666
Tribunals and Commissions05 Nov 2020Disposed Of
N. N. Meena Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0030
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions05 Nov 2020Dismissed
Dr.Sanjiv Mahajan Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0028
Tribunals and Commissions05 Nov 2020
Ram Roop Meena Vs Lt. Governor & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0027
Delhi Municipal Corporation Act, 1957 — Section 343, 344
Tribunals and Commissions05 Nov 2020Dismissed
Rajesh Poonia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 11 CAT CK 0026
Tribunals and Commissions05 Nov 2020Disposed Of
Kulvinder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0025
Tribunals and Commissions05 Nov 2020Dismissed
Satish Dahiya Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0024
Constitution Of India, 1950 — Article 309
Tribunals and Commissions04 Nov 2020
Dr. Chandra Shekar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2705
Tribunals and Commissions04 Nov 2020
Shailendra Kumar Yadav & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2700
Tribunals and Commissions04 Nov 2020
Abir Chandan Barai Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2696
Tribunals and Commissions04 Nov 2020
Dr. Lalan Kumar Jha Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2692
Tribunals and Commissions04 Nov 2020
Om Prakash & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2691
Tribunals and Commissions04 Nov 2020
Tarun Kapoor & Ors. Vs Secretary, UPSC & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2689