Tribunals and Commissions09 Nov 2020Disposed Of
Himanshu Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0041
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 315 of 563
Tribunals and Commissions09 Nov 2020Dismissed
Bhawani Singh Meena Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2020) 11 CAT CK 0040
Tribunals and Commissions06 Nov 2020
Naveen Kumar Tehlan Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2685
Tribunals and Commissions06 Nov 2020
Satpal Singh Vs Govt. of N.C.T.D. & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2677
AT Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Shri Vinod Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2676
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Mukesh Pal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2675
Tribunals and Commissions06 Nov 2020
Santosh Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2674
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
ASI Eshwara Parasad & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2671
AT Act, 1985-Section 19Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12
Tribunals and Commissions06 Nov 2020
Raja Ram Meena Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2669
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Bhimraj Meena Vs The Member (Staff), Ministry Of Railways (Railway Board) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2661
Tribunals and Commissions06 Nov 2020
Anil Kumar Sharma Vs Transport Department (GNCTD of Delhi)
Central Administrative Tribunal · (2020) 11 CAT CK 2660
A.T. Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Anil Kumar Sharma Vs Transport Department (GNCTD Of Delhi)
Central Administrative Tribunal · (2020) 11 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
ASI Eshwara Parasad Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions06 Nov 2020Partly Allowed
Bhimraj Meena (Now Bhimraj Dhanna) Vs Member (Staff) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0037
Tribunals and Commissions06 Nov 2020Dismissed
Naveen Kumar Tehlan Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0036
Tribunals and Commissions06 Nov 2020Disposed Of
Satpal Singh Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Mukesh Pal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0034
Tribunals and Commissions06 Nov 2020Disposed Of
Vinod Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Raja Ram Meena Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Santosh Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19