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Central Administrative Tribunal judgments

11,254 judgments · page 320 of 563

Tribunals and Commissions28 Oct 2020

Amit Get Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 10 CAT CK 0641

Civil Services Examination Rules, 2018-Regulation 6 (V), (VI) and (VIII) and Regulation 7 (a) (xiii) and (xiv) of Appendix-III; Rule 6 (VI)
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Tribunals and Commissions28 Oct 2020Dismissed

Col. (Retd.) Dr.Saroj Kumar Ojha Vs Union Of India & Others

Central Administrative Tribunal · (2020) 10 CAT CK 0160

Indian Penal Code, 1860 — Section 120B, 420Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14General Financial Rules, 2005 — Rule 145, 146, 151, 178, 179, 180, 181
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Tribunals and Commissions28 Oct 2020Allowed

Amit Get Vs Union Of India & Others

Central Administrative Tribunal · (2020) 10 CAT CK 0158

Civil Services Examination Rules, 2018 — Regulation 6(V), 6(VI), 6(VIII), 7(a)(xiii), 7(a)(xiv)
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