Tribunals and Commissions27 Oct 2020
Devender Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0639
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 321 of 563
Tribunals and Commissions27 Oct 2020Dismissed
Devender Saini Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0139
Prevention Of Corruption Act, 1988 — Section 7Delhi Police (Promotion And Confirmation) Rules 1980 — Rule 5(3)
Tribunals and Commissions27 Oct 2020Dismissed
Syed Sajid Ali Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0138
Tribunals and Commissions27 Oct 2020Disposed Of
Devender Sharma (Emp ID-123396) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0137
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Oct 2020Disposed Of
Lav Kumar Saksena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0136
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 2(1)(ii), 3(1)(iii)
Tribunals and Commissions27 Oct 2020Disposed Of
Dr. Varuna Mallya Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0135
Tribunals and Commissions26 Oct 2020
Prabhu Narayan Singh Tolia Vs East Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0734
Tribunals and Commissions26 Oct 2020
Delhi Development Authority Vs Jiwan Ram Gupta & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0722
Tribunals and Commissions26 Oct 2020
Union Of India Vs Ramesh Chandra Gupta & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0686
Tribunals and Commissions26 Oct 2020
R.R. Bharati Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0668
Tribunals and Commissions26 Oct 2020
Smt Usha Rani Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0665
Tribunals and Commissions26 Oct 2020
Avinash Kishore Sahay Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0654
Tribunals and Commissions26 Oct 2020Allowed
Delhi Development Authority Vs Jiwan Ram Gupta
Central Administrative Tribunal · (2020) 10 CAT CK 0155
Tribunals and Commissions26 Oct 2020Partly Allowed
Prabhu Narayan Singh Tolia Vs East Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0154
Tribunals and Commissions26 Oct 2020Dismissed
R.R. Bharati Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0134
Tribunals and Commissions26 Oct 2020Allowed
Union of India & Others Vs Ramesh Chandra Gupta & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0133
Tribunals and Commissions26 Oct 2020Dismissed
Avinash Kishore Sahay Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0132
Tribunals and Commissions26 Oct 2020Dismissed
Usha Rani Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0131
Tribunals and Commissions22 Oct 2020
Dr. Vijender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0627
Tribunals and Commissions22 Oct 2020
Mohinder Yadav Vs Delhi Metro Rail Corporation & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0707