Tribunals and Commissions22 Oct 2020Dismissed
Sanjay Kumar Gupta Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0149
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 323 of 563
Tribunals and Commissions22 Oct 2020Dismissed
Rahul Kamboj & Others Vs Prasar Bharati & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0130
Tribunals and Commissions22 Oct 2020Disposed Of
Vikram Ruhal Vs Delhi Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0128
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Oct 2020Disposed Of
Surinder Singh Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0127
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Oct 2020Disposed Of
Amita Singh Vs Durga Shankar Mishra & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0126
Tribunals and Commissions22 Oct 2020Disposed Of
Manohar Singh Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0125
Tribunals and Commissions22 Oct 2020Disposed Of
Madhurika Rao Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0124
Tribunals and Commissions22 Oct 2020Allowed
Ranvir Singh Vs South Delhi Municipal Corporation Of Delhi
Central Administrative Tribunal · (2020) 10 CAT CK 0123
Tribunals and Commissions22 Oct 2020Dismissed
Central PWD Engineers Association Vs Ministry Of Housing And Urban Affairs
Central Administrative Tribunal · (2020) 10 CAT CK 0122
Tribunals and Commissions22 Oct 2020Dismissed
Diwan Singh Vs Secretary
Central Administrative Tribunal · (2020) 10 CAT CK 0120
Tribunals and Commissions22 Oct 2020Disposed Of
Ved Prakash & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0119
Tribunals and Commissions22 Oct 2020Allowed
Mohinder Yadav Vs Delhi Metro Rail Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0118
Tribunals and Commissions21 Oct 2020
Babulal Sharma & Ors. Vs Smt Laxmi Phogat & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0713
Tribunals and Commissions21 Oct 2020
Monika Sharma & Ors. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0699
Tribunals and Commissions21 Oct 2020
Shri R. R. Bharti Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0687
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14, 14(2), 14(7) to 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i) & (ii), 15(1)
Tribunals and Commissions21 Oct 2020
Samyak Jain & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0798
Tribunals and Commissions21 Oct 2020Dismissed
Samyak Jain & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0171
Tribunals and Commissions21 Oct 2020Allowed
R. R. Bharti Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0116
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(2), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i), 14(23)(ii), 15(1)
Tribunals and Commissions21 Oct 2020Disposed Of
Monika Sharma & Others Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0115
Tribunals and Commissions20 Oct 2020
Rakesh Raghav Vs The Commissioner Of Police, Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0685