Tribunals and Commissions22 Oct 2020
Shri Ved Prakash & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0678
Constitution of India
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 322 of 563
Tribunals and Commissions22 Oct 2020
Surinder Singh Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0673
Administrative Tribunal Acts, 1985-Section 19
Tribunals and Commissions22 Oct 2020
Ms. Neelam Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0670
Tribunals and Commissions22 Oct 2020
Smt. Sonia Mehta Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0669
Tribunals and Commissions22 Oct 2020
Ranvir Singh Vs South Delhi Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0667
Fundamental Rules-Rule 56 (J)
Tribunals and Commissions22 Oct 2020
Rahul Kamboj & Ors. Vs Prasar Bharati & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0666
Prasar Bharati (Broadcasting Corporation of India) Act 1996
Tribunals and Commissions22 Oct 2020
Vikram Ruhal Vs Delhi Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0664
Administrative Tribunal Acts, 1985-Section 19
Tribunals and Commissions22 Oct 2020
Smt. Amita Singh Vs Shri Durga Shankar Mishra & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0663
Tribunals and Commissions22 Oct 2020
Diwan Singh Vs The Secretary, Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0662
Tribunals and Commissions22 Oct 2020
Central PWD Engineers Association Through P R Charan Babu Vs Ministry Of Housing And Urban Affairs & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0661
Tribunals and Commissions22 Oct 2020
Madhurika Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0660
Tribunals and Commissions22 Oct 2020
Manohar Singh Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0657
Tribunals and Commissions22 Oct 2020
Sanjay Kumar Gupta Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0655
Tribunals and Commissions22 Oct 2020
Ramesh Bala Ralli Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0646
Tribunals and Commissions22 Oct 2020
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0638
CCS (Conduct) Rules, 1964-Rule 15(1)(a), 15(1)(e), 15(3), 14(3)CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions22 Oct 2020
Ram Gopal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0636
Tribunals and Commissions22 Oct 2020Dismissed
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0153
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(1)(vi), 3(1)(viii),3(1)(xiii), 3(1)(xviii), 14, 14(3), 15(1)(a), 15(1)(e), 15(3)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(3)
Tribunals and Commissions22 Oct 2020Disposed Of
Ram Gopal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0152
Tribunals and Commissions22 Oct 2020Disposed Of
Dr. Vijender Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0151
Tribunals and Commissions22 Oct 2020Dismissed
Ramesh Bala Ralli Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0150