Tribunals and Commissions22 Oct 2020Disposed Of
Ved Prakash & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0119
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 324 of 564
Tribunals and Commissions22 Oct 2020Allowed
Mohinder Yadav Vs Delhi Metro Rail Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0118
Tribunals and Commissions21 Oct 2020
Babulal Sharma & Ors. Vs Smt Laxmi Phogat & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0713
Tribunals and Commissions21 Oct 2020
Monika Sharma & Ors. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0699
Tribunals and Commissions21 Oct 2020
Shri R. R. Bharti Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0687
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14, 14(2), 14(7) to 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i) & (ii), 15(1)
Tribunals and Commissions21 Oct 2020
Samyak Jain & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0798
Tribunals and Commissions21 Oct 2020Dismissed
Samyak Jain & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0171
Tribunals and Commissions21 Oct 2020Allowed
R. R. Bharti Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0116
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(2), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i), 14(23)(ii), 15(1)
Tribunals and Commissions21 Oct 2020Disposed Of
Monika Sharma & Others Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0115
Tribunals and Commissions20 Oct 2020
Rakesh Raghav Vs The Commissioner Of Police, Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0685
Tribunals and Commissions20 Oct 2020
Chandra Has Vs Ministry Of Home Affairs & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0684
Tribunals and Commissions20 Oct 2020
Om Prakash Pal Vs Anurag Jain & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0671
Tribunals and Commissions20 Oct 2020Disposed Of
Chandra Has Vs Ministry Of Home Affairs & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0114
Tribunals and Commissions20 Oct 2020Dismissed
Rakesh Raghav Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0113
Tribunals and Commissions20 Oct 2020Disposed Of
Om Prakash Pal Vs Anurag Jain & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0112
Tribunals and Commissions19 Oct 2020
Yogesh Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0704
Tribunals and Commissions19 Oct 2020
Manoj Madhukar Salve & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0702
Tribunals and Commissions19 Oct 2020
Sh. Ram Tirth Sharma Vs Govt. N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0680
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16 and 21
Tribunals and Commissions19 Oct 2020
Bijendra Kumar-Group C Vs Indian Council Of Medical Research & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0677
Tribunals and Commissions19 Oct 2020
Dinesh Kumar Raheja Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0676