Tribunals and Commissions10 Jul 2025Allowed
Yogesh Kumar Vs Union Of India Through The Secretary, Govt. Of India, Ministry Of Defence, Department Of Production, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0420
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 7 of 13
Tribunals and Commissions10 Jul 2025Allowed
Rehana Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0418
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions02 Jul 2025Dismissed
Viraj.D Vs Union Of India Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai - 600003. & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0412
Tribunals and Commissions01 Jul 2025Dismissed
Vishvender & Ors. Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0414
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions01 Jul 2025Dismissed
Amar Deep Yadav Son Of-Bansh Bahadur Vs Union Of India Through General Manager, North Eastern Railways, Gorakhpur & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0416
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions01 Jul 2025Dismissed
Vijay Kumar Vs Railway Recruitment Board
Central Administrative Tribunal · (2025) 07 CAT CK 0415
Tribunals and Commissions01 Jul 2025Dismissed
Paramjeet Nagar & Ors. Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0411
Tribunals and Commissions01 Jul 2025Disposed Of
Jitendra Kumar (EWS) Roll No 2218046749 Vs Staff Selection Commission Through Its Chairman, CGO Complex, Lodhi Road, New Delhi 110003 & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0410
Tribunals and Commissions01 Jul 2025Allowed
Nitesh Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0409
Indian Penal Code, 1860 -Section 409Central Civil Services (Conduct) Rules, 1964 -Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 -Rule 29, 29(1)
Tribunals and Commissions24 Jun 2025Disposed Of
Muzaffer Gull Rather & Ors. Vs UT Of JK Through Commissioner Cum Secretary To Govt. Social Welfare Department J&K At Jammu/Srinagar 190001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0183
Jammu And Kashmir Civil Services (Classification Control And Appeal) Rules, 1956 -Rule 14Constitution Of India, 1950 -Article 16
Tribunals and Commissions24 Jun 2025Disposed Of
Mohammad Maqbool Wani & Ors. Vs U.T Of Jammu and Kashmir & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0182
Tribunals and Commissions24 Jun 2025Disposed Of
M. Salman Arif Vs U.T Of J&K Through Commissioner Secretary To Government, Health And Medical Education Department J&K, Civil Secretariat Srinagar Kashmir, 190001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0181
Constitution Of India, 1950 -Article 14, 16
Tribunals and Commissions23 Jun 2025Dismissed
Prabhat Kumar Parija & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0180
Constitution Of India, 1950 -Article 14, 16
Tribunals and Commissions23 Jun 2025Disposed Of
K.R. Vinod & Ors. Vs Union Of India Represented By Its Secretary, Ministry Of Railways (Railway Board, Rail Bhavan, New Delhi -110001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0178
Tribunals and Commissions23 Jun 2025Dismissed
Vinoj K.M Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0177
Hours Of Work And Period Of Rest) Rules, 2005 -Rule 3, 4, 8Administrative Tribunals Act, 1985 -Section 20, 21
Tribunals and Commissions23 Jun 2025Dismissed
Binumol Vijayappan Vs Regional Director, Employees State Insurance Corporation Panchadeep Bhawan, Swaraj Round, Thrissur-680020 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0176
Tribunals and Commissions20 Jun 2025Disposed Of
Sumit Kumar, Je E/M Vs Union Of India Through The Secretary, Ministry Of Defence, Govt. Of India, 101-A, South Block, New Delhi-110011 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0175
Tribunals and Commissions16 Jun 2025Disposed Of
Mir Noman Aslam Vs Chairman, Jammu And Kashmir Service Selection Board, Zum Zum Building Rambagh, Srinagar. Pincode: 190009 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0174
Tribunals and Commissions16 Jun 2025Disposed Of
Bharat Kumar Vs Union Of India, Through The Secretary, Ministry Of Defence, Government Of India, New Delhi 110001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0173
Tribunals and Commissions13 Jun 2025Disposed Of
Tariq Maqbool Bhat Vs U.T Of J&K Through Commissioner Secretary To Government, Health And Medical Education Department J&K, Civil Secretariat Srinagar, 190001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0171