Tribunals and Commissions13 Jun 2025Disposed Of
Kuldeep Singh Bhatia Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0170
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 8 of 13
Tribunals and Commissions11 Jun 2025Disposed Of
Om Datta Sharma (Primary Teacher) Vs Union Of India Through Secretary Ministry Of Education New Delhi. (Deleted) & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0168
Tribunals and Commissions11 Jun 2025Disposed Of
Jagtara Sangam Vs Union Of India Through Secretary, Railway Board, Ministry Of Railways, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0167
Tribunals and Commissions10 Jun 2025Disposed Of
Sonu & Ors. Vs Union Public Service Commission Through It's Secretary Dholpur House, Shah Jahan Road, New Delhi - 110069 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0169
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions09 Jun 2025Dismissed
Kuttykrishnan Nair.M.K Vs Secretary, Indian Council of Agricultural Research Krishi Bhavan, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0166
Central Services (Medical Attendance) Rules, 1944 -Rule 3, 6(1)
Tribunals and Commissions04 Jun 2025Allowed
Zahir Abbas Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0165
Tribunals and Commissions03 Jun 2025Disposed Of
Saroj Kumari Vs UT Of J&K Through Its Commissioner/Secretary To Government, School Education Department, Civil Secretariat, Jammu-180001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0164
Tribunals and Commissions03 Jun 2025Disposed Of
Venkat Zille Vs Chairman And Managing Director, Bharat Sanchar Nigam Limited (BSNL) Corporate Office, HC Mathur Lane, Janapath, New Delhi 110001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0163
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 14, 21
Tribunals and Commissions02 Jun 2025Allowed
Basharat Hussain Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0162
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 14, 21
Tribunals and Commissions02 Jun 2025Disposed Of
Dr. R. Jeyabaskaran, Senior Scientist Vs Director General, Indian Council Of Agricultural Research, Krishi Bhavan, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 06 CAT CK 0161
Tribunals and Commissions30 May 2025Allowed
Manoj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0319
Tribunals and Commissions30 May 2025Disposed Of
Sandeep Vs Union Of India Through The Secretary Ministry Of Defence, Govt. Of India, South Block, New Delhi - 11 & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0318
Tribunals and Commissions30 May 2025Disposed Of
Ravinder Kumar Luthra Vs Election Commission Of India & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0317
Representation Of The People Act, 1950 -Section 13A, 13CCConstitution Of India, 1950 -Article 324, 324(6)
Tribunals and Commissions30 May 2025Dismissed
Pramod Kumar Vs ICMR, Through Its Director General V. Ramalingaswami Bhawan Ansari Nagar East, New Delhi, Delhi 110029 & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0316
Administrative Tribunals Act, 1985 -Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 -Rule 14
Tribunals and Commissions30 May 2025Dismissed
Sonam Kaushik Vs Comptroller And Auditor General Of India Through The Deputy Comptroller And Auditor General (Dy. CAG), Human Resources) (HR) 9, Deen Dayal Upadhyay Marg New Delhi-110001
Central Administrative Tribunal · (2025) 05 CAT CK 0315
Central Administrative Tribunal (Procedure) Rule, 1987 -Rule 17
Tribunals and Commissions30 May 2025Disposed Of
Ravi Gupta Vs Govt. Of NCT Of Delhi Through The Chief Secretary Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0314
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions22 May 2025Dismissed
Shakeel Ahmad Sheikh Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0313
Tribunals and Commissions22 May 2025Allowed
Ichpal Singh & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0312
Tribunals and Commissions22 May 2025Allowed/ Disposed Of
Irshad Ahmad Najar Vs Government Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0311
Tribunals and Commissions22 May 2025Allowed
Shadi Lal Raina Vs State Of Commissioner/Secretary Finance J&K Department, Srinagar/Jammu. Through To Government Civil Sectt & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0310
Jammu And Kashmir Government Daily Rated Workers/Work Charged Employees (Regularisation) Rules, 1994 -Rule 2(e)