Tribunals and Commissions15 May 2025Disposed Of
Rajesh Kumar Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0309
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 300A
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 9 of 13
Tribunals and Commissions13 May 2025Allowed
No. 6627543Y Keshav Prasad Singh Driver Grade II S/o Late Sati Ram Singh Yadav Station Health Organisation Allahabad Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0306
Tribunals and Commissions09 May 2025Disposed Of
Neelesh Yadav Vs Indian Council For Forestry Research And Education, Through Its Secretary, Address: Chakarata Rd, New Forest, P.O, Indian Military Academy, Dehradun, Uttarakhand 248006 & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0308
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions09 May 2025Allowed
Veena Ahlawat Vs Govt. Of NCT Of Delhi Through Chief Secretary Delhi Secretariate, I.P. Estate New Delhi - 110002 & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0307
Tribunals and Commissions07 May 2025Dismissed
Rewati Devi Vs Union Of India Through Divisional Railway Manager, North Central Railway, Jhansi Division & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0304
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 31(1)
Tribunals and Commissions07 May 2025Dismissed
Kanhaiya Lal Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0303
Railway Servant (Discipline & Appeal) Rules, 1968 -Rule 9Railway Services (Conduct) Rules, 1966 -Rule 3(1)(i), 3(1)(ii), 3(1)(lll)
Tribunals and Commissions07 May 2025Disposed Of
Nikhil Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0302
Tribunals and Commissions06 May 2025Disposed Of
Vimlesh Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 05 CAT CK 0305
Tribunals and Commissions28 Apr 2025Disposed Of
Vivek Jain, IDSE Vs Union Of India Through The Secretary To Government Of India, Ministry Of Defence, Room No. 101-A, South Block, New Delhi-110011 & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0388
Tribunals and Commissions28 Apr 2025Disposed Of
Sangeeta Chaudhary Vs Municipal Corporation Of Delhi Through Its Commissioner & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0387
Tribunals and Commissions28 Apr 2025Allowed
Chandra Mauli Tripathi Vs Kendriya Vidyalaya Sangthan, (An Autonomous Original Of Ministry Of Human Resources & Development, Department Of Education) Through Its Commissioner, New Delhi & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0386
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions28 Apr 2025
Digambar Prasad Vs Union Of India Through Secretary, Ministry Of Defence, Government Of India, New Delhi & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0385
Tribunals and Commissions25 Apr 2025Disposed Of
Bharat Bhushan (Male) & Ors. Vs Union Of India, Through Secretary, Ministry Of Health & Family Welfare, Government Of India, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0384
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions17 Apr 2025Allowed
Panau Ram, S/o Shri Mavasi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0382
Tribunals and Commissions17 Apr 2025Disposed Of
Somesh Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0381
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions16 Apr 2025Dismissed
Kalpana Srivastava Wife Of Late V.K. Srivastava Vs Union Of India Through The General Manager, North Eastern Railway, Gorakhpur & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0380
Administrative Tribunals Act, 1985 -Section 19Railway Servants (Discipline And Appeal) Rules, 1968 -Rule 9(21)
Tribunals and Commissions16 Apr 2025Dismissed
Tapasya Vs Govt. Of NCT Of Delhi Through Director Directorate Of Education Old Secretariat Building, Civil Lines Delhi - 110054 & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0379
Tribunals and Commissions16 Apr 2025Dismissed
Rajesh Vs Govt. Of NCT Of Delhi Through Director Directorate Of Education, GNCT Of Delhi Old Secretariat, New Delhi - 54 & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0378
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions16 Apr 2025Allowed
Riya Jain Vs Government Of NCT Of Delhi Through The Education Department Directorate Of Education Direct Recruitment Cell Through Its Secretary Room No.13, NCC Building Old Secretariat, Civil Lines New Delhi - 110054 & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0377
Tribunals and Commissions16 Apr 2025Allowed
Satish Kumar Vs Govt. Of NCT Of Delhi Through Commissioner Of Police Delhi Police, PHQ, IP Estate New Delhi - 11000 & Ors.
Central Administrative Tribunal · (2025) 04 CAT CK 0376
Administrative Tribunals Act, 1985 -Section 19Indian Penal Code, 1860 -Section 33, 166, 166A(d), 167, 191, 193, 195, 201, 218, 219, 313, 354, 363, 372, 376, 406, 420, 506Code Of Criminal Procedure, 1973 -Section 482