Tribunals and Commissions09 Jan 2025Allowed
Dipika Rani Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1545
Administrative Tribunals Act, 1985 -Section 19Hindu Adoptions And Maintenance Act, 1956 -Section 11(vi)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 13 of 13
Tribunals and Commissions09 Jan 2025Disposed Of
Sarita Saran Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1549
Tribunals and Commissions08 Jan 2025Dismissed
Prasanta Kumar Sahoo Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1541
Tribunals and Commissions08 Jan 2025Allowed
Satyananda Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1540
Tribunals and Commissions07 Jan 2025Disposed Of
Abhimanu Yadav Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1542
Tribunals and Commissions06 Jan 2025Allowed
Omprakash Lakhwani S/O Late Shri K.C. Lakhwani Vs Chairman Employees State Insurance Corporation Esic Headquarters, Panchdeep Bhawan Cig Marg, New Delhi & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1537
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions06 Jan 2025Dismissed
Shankar Patrao Vs Revenue Secretary To Government Of India, Ministry Of Finance Department Of Revenue, Central Board Of Excise & Customs, North Block, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1536
Tribunals and Commissions06 Jan 2025Dismissed
Shailendra Kumar Jha Vs Commissioner Of Kendriya Vidyalaya Sangathan, New Delhi, 18th Institutional Area, Sahid Jeet Singh Marg, New Delhi-110016 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1535
Tribunals and Commissions06 Jan 2025Disposed Of
Purusottam Sahoo Vs Union Of India Represented Through Its Secretarycum- Director General Of Posts, Ministry Of Communication, At-Dak Bhawan, Sansad Marg, New Delhi-110001. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1534
Government Of India Ministry Of Communications Department Of Posts, 2020 -Rule 10
Tribunals and Commissions06 Jan 2025Dismissed
Joy Karunakaran Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Defence, New Delhi-110011 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1533
Tribunals and Commissions02 Jan 2025Allowed
Bimla Devi Sonker Vs Union Of India Through General Manager Northern Railway Baroda House, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1531
Administrative Tribunals Act, 1985 -Section 19Code Of Criminal Procedure, 1973 -Section 125
Tribunals and Commissions02 Jan 2025
Kamla Kant Sharma & Ors. Vs Aashees Shukla Senior Personnel Officer/Deputy Chief Personal Officer N.C. Railway (Work Shop) Jhansi & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1532
Administrative Tribunal Act, 1985 -Section 17
Tribunals and Commissions02 Jan 2025Dismissed
Subhash Chander Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1530
Central Administrative Tribunal Act, 1985 -Section 19, 22(3)(f)Code Of Civil Procedure, 1908 -Section 2(9)Central Administrative Tribunal (Procedure) Rules, 1987 -Rule 17