Tribunals and Commissions31 Jan 2025Allowed
Ramavtar Dhobi Vs NCT Of Delhi & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1566
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 12 of 13
Tribunals and Commissions28 Jan 2025Dismissed
Garjan Gagaria Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Saheed Jeet Singh Marg, New Delhi, 110016. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1564
Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 14
Tribunals and Commissions27 Jan 2025Dismissed
Gautam Kumar Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1565
Central Administrative Tribunal (Procedure) Rules, 1987 -Rule 17Central Administrative Tribunal (Procedure) Rules, 1986 -Rule 17Code Of Civil Procedure, 1908 -Order 47 Rule 1
Tribunals and Commissions27 Jan 2025Disposed Of
Virendra Kumar Vs Union Of India Through General Manager, North Central Railway, H.Q. Office, Subedarganj, Prayagraj & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1563
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions27 Jan 2025Disposed Of
Mukesh Kumar S/O Vijay Kumar Vs Union Of India Through Secretary (Ministry Of Defence) South Block, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1562
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions23 Jan 2025Allowed
Anil Kumar Singh Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1561
Tribunals and Commissions23 Jan 2025Allowed
Hinchhu & Ors. Vs Union Of India Through General Manager, North Central Railway, Head Quarters Office. Allahabad & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1558
Railway Servants (Discipline & Appeal) Rules, 1968 -Rule 9, 9(21)
Tribunals and Commissions23 Jan 2025Allowed
Natthu Lal Nishad S/o Munna Lal Vs Union Of India Through Its Secretary, Ministry Of Defence (Army), New Delhi. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1559
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions23 Jan 2025Allowed
Sushil Kumar & Ors. Vs Bharat Sanchar Nigam Limited. Through Its Chairman-Cum-Managing Director, BSNL Corporate Office, 4th Floor, Bharat Sanchar Bhawan, Harish Chandra Mathur Lane, Janpath, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1557
Constitution Of India, 1950 -Article 14, 15, 16, 21
Tribunals and Commissions23 Jan 2025Dismissed
Ramesh Kumar Vs Union Of India Through General Manager, North Central Railway, Headquarters Office, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1560
Tribunals and Commissions16 Jan 2025Dismissed
Sanjeev Kumar Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1553
Administrative Tribunals Act, 1985 -Section 19, 20(2)(a), 20(2)(b), 21, 21(i)(b), 21(3)Constitution Of India, 1950 -Article 226
Tribunals and Commissions15 Jan 2025Dismissed
Maya Tripathi Widow Of Late Kripa Shankar Tripathi, R/O Village Madhawa, Post Office, Lamahi Pandeypur, District Varanasi & Ors. Vs Union Of India Through General Manager, North Eastern Railway, Headquarter/Office, Gorakhpur, UP. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1556
Indian Railway Act, 1989 -Rule 130
Tribunals and Commissions15 Jan 2025Dismissed
Hori Lal & Ors. Vs Union Of India through the General Manager, Banaras Locomotive Works Varanasi-221004. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1555
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions15 Jan 2025Dismissed
Madhu D/o Chhote Lal & Ors. Vs Union Of India Though Secretary, Ministry Of Agriculture Government Of India, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1554
Civil Services (Pension) Rules, 1972 -Rule 30(i)(a), 50, 51, 52, 53Ceneral Provident Fund (Central Services Rules, 1960) -Rule 5
Tribunals and Commissions14 Jan 2025Disposed Of
Rajbala Vs Govt. Of NCT Of Delhi Through Chief Secretary New Secretariat, I. P. Estate, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1552
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 14
Tribunals and Commissions14 Jan 2025Disposed Of
Naresh Kumar Choudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1551
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions14 Jan 2025Partly Allowed
Sunita Vs Govt. Of NCT Of Delhi Through Chief Secretary Delhi Secretariat I.P. Estate, New Delhi - 110002 & Ors.
Central Administrative Tribunal · (2025) 01 CAT CK 1550
Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 14
Tribunals and Commissions09 Jan 2025Dismissed
Sumit Kuamr Vs Govt. Of NCT Of Delhi Through Its Chief Secretary A-Wing, 5th Floor, Delhi Secretariat, IP Estate, New Delhi & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1548
Tribunals and Commissions09 Jan 2025Allowed
Asita Kumar Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1547
Tribunals and Commissions09 Jan 2025Allowed
Kripa Shankar Tiwari Vs Union Of India & Others
Central Administrative Tribunal · (2025) 01 CAT CK 1546
Administrative Tribunals Act, 1985 -Section 19