Tribunals and Commissions07 Mar 2025Dismissed
Brijesh Kumar Mishra Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 03 CAT CK 0437
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 11 of 13
Tribunals and Commissions07 Mar 2025Allowed
Rakesh Kumar Son Of Lalaram Vs Bharat Sanchar Nigam Limited Government Of India Enerprises Through It's Chairman Managing Cum Director, Sanchar Bhawan -D, Ashoka Road, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 03 CAT CK 0434
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions07 Mar 2025Disposed Of
Niranjan Kumar & Ors. Vs Union Of India Through General Manager, North Eastern Railway, H.Q. Office, Gorakhpur-273012 & Ors.
Central Administrative Tribunal · (2025) 03 CAT CK 0436
Central Administrative Tribunal (Procedure) Rule, 1987 -Rule 4(5)
Tribunals and Commissions07 Mar 2025Dismissed
Arvind Singh Vs Union Of India Through The Adjutant General Of Medical Services (Army), DGMS 3 (B), Integrated Head Quarter of MoD (Army) L Block, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 03 CAT CK 0435
Tribunals and Commissions28 Feb 2025Disposed Of
R.P Srivastava & Ors. Vs Pramod Kumar, General Manager, North Central Railway, Headquarter, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0813
Tribunals and Commissions28 Feb 2025Allowed
Badan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0812
Prevention Of Corruption Act, 1988 -Section 7, 7AAdministrative Tribunals Act, 1985 -Section 19Code Of Criminal Procedure, 1973 -Section 161
Tribunals and Commissions27 Feb 2025Dismissed
Vishal Kumar (Appointment) Vs Staff Selection Commission Through Its Chairman CGO Complex, Lodhi Road New Delhi. & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0814
Administrative Tribunals Act, 1985 -Section 19University Grants Commission Act, 1956 -Section 3
Tribunals and Commissions24 Feb 2025Allowed
Gopal Prasad Goyal, Now Dead Represented Through Lrs. & Ors. Vs Union Of India Through Secretary, Ministry Of Communication And Information Technology, Dak Bhawan, Sansad Marg, New Delhi & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0806
Administrative Tribunals Act, 1985 -Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 16, 29(1)(VI)Central Civil Services (Conduct) Rules, 1964 -Rule 3, 3(1)(i), 3(1)(ii), 3(1)(iii), 11
Tribunals and Commissions21 Feb 2025Allowed
Rani Tiwari Vs Union Of India Through The Secretary, Ministry Of Defense, Government Of India, New Delhi & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0805
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions20 Feb 2025Allowed
Shalini Devi Vs Union Of India Through The Secretary, Ministry Of Home Affairs, North Block, New Delhi, 11001 & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0811
Administrative Tribunals Act, 1985 -Section 21Indian Penal Code, 1860 -Section 147, 148, 149, 308, 323, 325, 352, 427, 452, 504, 506Code Of Criminal Procedure, 1973 -Section 41(1)(B)
Tribunals and Commissions14 Feb 2025Dismissed
Siraz Khan Vs Union Of India Through The General Manager North Central Railway Subedarganj Prayagraj. & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0804
Administrative Tribunals Act, 1985 -Section 19Industrial Disputes Act, 1947 -Section 25(f)
Tribunals and Commissions13 Feb 2025Disposed Of
Chandra Kant Chaturvedi S/O Sri Kailash Narayan Chaturvedi Vs Union Of India Through General Manager Northern Railway Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0803
Administrative Tribunals Act, 1985 -Section 19Railway Servants (Discipline & Appeal) Rules, 1968 -Rule 9Railway Servant Conduct Rule, 1966 -Rule 3-1(i), 3-1(ii)
Tribunals and Commissions13 Feb 2025Allowed
Anil Ahirwar, S/O Ramdas Ahirwar & Ors. Vs Union Of India, Through General Manager North Central Railway, Headquarter Office Subedarganj, (Allahabad) Prayagraj. & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0802
Tribunals and Commissions11 Feb 2025Dismissed
Raghvendra Singh S/O Sh. Virender Kumar Singh Vs Union Of India, Through Secretary (Appointment And Personal), Secretariat, Government Of India, New Delhi & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0801
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions04 Feb 2025
Gurvinder Singh Vs Govt. Of NCT Of Delhi Through Its Chief Secretary Delhi Sachivalaya, Players Building, I.P. Estate, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0800
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions04 Feb 2025Dismissed
Prasanna Kumar Kisan & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0799
Tribunals and Commissions04 Feb 2025Dismissed
Lambodar Nayak & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0798
Tribunals and Commissions04 Feb 2025Dismissed
Lokanath Dhal & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0797
Tribunals and Commissions04 Feb 2025Dismissed
Jhadeswar Kisan & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001. & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0796
Tribunals and Commissions04 Feb 2025Dismissed
Sapan Sahu Vs Union Of India, Represented Through Its Secretary, Department Of Posts, Postal Services Board Dak Bhawan, Sansad Marg, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 02 CAT CK 0795