Tribunals and Commissions20 Aug 2025Dismissed
Ram Prakash Vs Union Of India Through Its Secretary, Ministry Of Defence, New Delhi & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0311
Administrative Tribunals Act, 1985 -Section 14(2)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 6 of 13
Tribunals and Commissions12 Aug 2025Allowed
Suresh Chandra Mahapatra Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0306
Tribunals and Commissions12 Aug 2025Allowed
Surendra Kishore Barik Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0305
Tribunals and Commissions12 Aug 2025Allowed
Union Of India & Ors. Vs Ravinder Kumar & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0304
Tribunals and Commissions06 Aug 2025Dismissed
B.P. Verma Vs Union of India through the General Manager, N.E Railway, Gorakhpur. & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0303
Tribunals and Commissions06 Aug 2025Allowed
Natthu Lal, S/o Todi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0302
Indian Penal Code, 1860 -Section 302, 504, 506Railway Servants (Discipline & Appeal) Rules, 1968 -Rule 14(1)
Tribunals and Commissions04 Aug 2025Disposed Of
Jagat Ram Mishra Vs Union Of India Through General Manager Head Quarter, North Central Railway, Subedarganj, Prayagraj (U.P.). & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0298
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions04 Aug 2025Disposed Of
Shiv Pujan Son Of Paras Nath Vs Union Of India Through Secretary (Custom & Excise), Ministry Of Custom & Excise, Government Of India, New Delhi & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0297
Tribunals and Commissions01 Aug 2025Dismissed
Anil Kumar Vs Union Of India Through Secretary Ministry Of Defence New Delhi. & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0301
Tribunals and Commissions01 Aug 2025Dismissed
Krishna Prasad Vs Union Of India Through General Manager, North Central Railway, Headquarter Office, Allahabad & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0299
Railway Services (Pension) Rules, 1993 -Rule 14, 14(x), 31
Tribunals and Commissions30 Jul 2025Disposed Of
Navneet Kumar Vs State Of J&K Through Commissioner/Secretary To Govt., General Administration Department, Civil Secretariat, Jammu & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0430
Tribunals and Commissions30 Jul 2025Disposed Of
Tabassum Parveen & Ors. Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0429
Tribunals and Commissions30 Jul 2025Dismissed
Ajay Kumar Vs State Of J&K Commissioner/ Secretary Forest Department, Civil Secretariat, Srinagar & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0428
Constitution Of India, 1950 -Article 14, 16
Tribunals and Commissions30 Jul 2025Dismissed
Rachit Dubey & Ors. Vs State Of Jammu And Kashmir Through Commissioner-Cum-Secretary To Government PHE I&FC Department, J&K Government, Civil Secretariat, Srinagar & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0427
Tribunals and Commissions30 Jul 2025Dismissed
All India Association Of Central Excise Gazetted Executive Officers & Ors. Vs Union Of India Through Revenue Secretary, Ministry Of Finance, North Block, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0425
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions23 Jul 2025Allowed
Janardan Prasad Tripathi & Ors. Vs Union Of India Through Secretary, Ministry Of Water Resources, Sharm Shakti Bhawan, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0424
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions18 Jul 2025Allowed
S. Radharkrishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0422
Tribunals and Commissions11 Jul 2025Dismissed
Shiv Kumar Sahu Vs Union Of India, Ministry Of Human Resource, Development Govt. Of India, Department Of Education. Shastri Bhawan, New Delhi, Pin-110001 & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0421
Tribunals and Commissions11 Jul 2025
Chandra Bali Yadav Vs Vineet Pandey, Secretary, Ministry Of Communication And IT, Department Of Posts, New Delhi & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0419
Civil Services (Pension) Rules, 1972 -Rule 9Central Civil Services (Pension) Rules, 2021 -Rule 8
Tribunals and Commissions11 Jul 2025Disposed Of
Vijay Ram Meena, Group C Vs Union Of India, Through General Manager Northern Railway, Baroda House, New Delhi. PIN-110001 & Ors.
Central Administrative Tribunal · (2025) 07 CAT CK 0417