COURT ARCHIVE

Central Administrative Tribunal judgments, 2025

253 judgments · page 4 of 13

Tribunals and Commissions19 Sept 2025Dismissed

Santosh Kumar Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0463

Administrative Tribunals Act, 1985 -Section 19Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020 -Rule 10

Tribunals and Commissions18 Sept 2025Dismissed

Prabha, W/O Late Bhagwan Singh Vs Union Of India Through General Manager Head Quarter North Central Railway, Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0464

Administrative Tribunals Act, 1985 -Section 19Railway Servant (Discipline & Appeal) Rules, 1968 -Rule 9, 14(ii), 18

Tribunals and Commissions18 Sept 2025Dismissed

Poonam Singh Vs Vinay Prakash Singh, Chief Post Master General, U.P. Circle, Lucknow

Central Administrative Tribunal · (2025) 09 CAT CK 0462

Code Of Criminal Procedure, 1973 -Section 340

Tribunals and Commissions18 Sept 2025Allowed

Rukami Son Of Late Udhaun Vs Union of India through General Manager, North Eastern Railway, Gorakhpur & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0461

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions18 Sept 2025Dismissed

Vishvambhar Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0460

Administrative Tribunals Act, 1985 -Section 19Indian Penal Code, 1860 -Section 409, 420Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 14

Tribunals and Commissions18 Sept 2025Disposed Of

Dheeraj Pal Singh Vs Dr. Ch Ravinder

Central Administrative Tribunal · (2025) 09 CAT CK 0459

Tribunals and Commissions18 Sept 2025Allowed

Vinod Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0458

Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 14, 21

Tribunals and Commissions18 Sept 2025Disposed Of

Aman Kumar & Ors. Vs Staff Selection Commission

Central Administrative Tribunal · (2025) 09 CAT CK 0457

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions15 Sept 2025Dismissed

Satyendra Narayan Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 1366

Tribunals and Commissions15 Sept 2025

Himanshu Kumari Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0454

Administrative Tribunals Act, 1985 -Section 19(4)

Tribunals and Commissions15 Sept 2025Disposed Of

Raj Yash Sharma Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0453

Administrative Tribunals Act, 1985 -Section 19Employees Provident Fund Organisation Enforcement Officer / Accounts Officer (Group B post), Recruitment Rules, 2020 -Rule 5

Tribunals and Commissions12 Sept 2025Disposed Of

Shashi Kant Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0456

Tribunals and Commissions12 Sept 2025Dismissed

Ravindra Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0455

Administrative Tribunals Act, 1985 -Section 19>Constitution Of India, 1950 -Article 14, 16

Tribunals and Commissions12 Sept 2025Disposed Of

Hemanta Bijoy Mahanta Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0452

Tribunals and Commissions12 Sept 2025Allowed

Shiva Pati Lal Vs Union Of India Through General Manager, Banaras Locomotive Work's (BLW) Varanasi & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0451

Tribunals and Commissions12 Sept 2025Dismissed

Kamaruddin Khan Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0450

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions12 Sept 2025Dismissed

Ram Rati Devi Vs Union Of India Through General Manager, North Central Railway, H Q Subedargaj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0449

Tribunals and Commissions12 Sept 2025Disposed Of

Shashi Kant Singh S/O Late Yadunandan Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0448

Tribunals and Commissions12 Sept 2025Dismissed

Ram Pratap Son Of Sri Ved Ram Yadav & Ors. Vs Union India Through The Secretary Ministry Of Defence Govt.Of India, New Delhi & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0447

Administrative Tribunals Act, 1985 -Section 19Industrial Dispute Act, 1947 -Section 25H, 25NConstitution Of India, 1950 -Article 14, 16, 21

Tribunals and Commissions11 Sept 2025

Smti Nilakshi Mishra Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 1360

Administrative Tribunals Act, 1985-Section 19CCS(CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)