Tribunals and Commissions03 Dec 2025Dismissed
Mangu Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1681
Constitution Of India, 1950 - Article 14, 227
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 2 of 13
Tribunals and Commissions03 Dec 2025Dismissed
Pardeep Kumar Vs Union Territory Of Jammu And Kashmir & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1680
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions28 Nov 2025Disposed Of
Swaraj Nair Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 1786
Tribunals and Commissions28 Nov 2025Dismissed
Biju Joseph & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 1785
Tribunals and Commissions28 Nov 2025Allowed
Charles J Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 1784
Tribunals and Commissions27 Nov 2025Disposed Of
A.V. Arunkumar & Ors Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 1783
Tribunals and Commissions27 Nov 2025Allowed
Dhani Ram S/o Ram Singh Yadav Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0041
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions27 Nov 2025Allowed
Deo Bibhuti Srivastava & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0026
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions27 Nov 2025Allowed
Arvind Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0025
Tribunals and Commissions25 Nov 2025Disposed Of
Ram Pyare & Ors Vs Saumya Mathur, General Manager, N.E. Railway, H.Q. office, Gorakhpur & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0039
Tribunals and Commissions24 Nov 2025Disposed Of
Km. Varsha Yadav Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0066
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions24 Nov 2025Dismissed
Hafeez Uddin Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0065
Tribunals and Commissions24 Nov 2025Disposed Of
Anita Devi Vs Union Of Territory Of J&K & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0064
Tribunals and Commissions20 Nov 2025Disposed Of
UOI And Ors Vs Sandeep
Central Administrative Tribunal · (2025) 11 CAT CK 0012
Constitution Of India, 1950 - Article 309
Tribunals and Commissions20 Nov 2025Dismissed
Nisha Sharma Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0011
Administrative Tribunals Act, 1985 - Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 17, 24Code Of Civil Procedure, 1908 - Order 47, Rule (1)
Tribunals and Commissions20 Nov 2025Allowed
Hardeep Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0010
Constitution Of India, 1950 - Article 14, 21
Tribunals and Commissions20 Nov 2025Dismissed
Sweta Vs South Delhi Municipal Corporation & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0009
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions07 Nov 2025Allowed
Mohit Rana Vs Commissioner Of Police, Police Headquarters, MSO Building, I.P. Estate, New Delhi. & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0067
Tribunals and Commissions07 Nov 2025Allowed
Ram Shanker Dubey Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 11 CAT CK 0056
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions31 Oct 2025Disposed Of
Rahul Mangrol vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2025) 10 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19