Tribunals and Commissions30 Oct 2025Allowed
Monu Kumar & Ors vs Union Of India & Ors
Central Administrative Tribunal · (2025) 10 CAT CK 0006
COURT ARCHIVE
Central Administrative Tribunal judgments, 2025
253 judgments · page 3 of 13
Tribunals and Commissions30 Oct 2025Allowed
Saroj Bala vs Union Of India Through Secretary, Ministry Of Communication, New Delhi & Ors
Central Administrative Tribunal · (2025) 10 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19 Public Accountants Default Act, 1850 — Section 12(4) Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions06 Oct 2025Disposed Of
Amarjeet Singh Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1118
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions06 Oct 2025Disposed Of
Baboo Singh Parihar S/o Pehloo Parihar Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1117
Central Administrative Tribunal (Procedure) Rules, 1987 -Rule 15(1)
Tribunals and Commissions06 Oct 2025Disposed Of
Hirdesh Kumar S/o Late Doodh Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1116
Tribunals and Commissions06 Oct 2025Dismissed
Ajay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1115
Tribunals and Commissions06 Oct 2025Disposed Of
Sarvjeet Singh Vs Union Of India Through Its Secretary Central Secretariat, New Delhi & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1114
Tribunals and Commissions06 Oct 2025Dismissed
Dinesh Chand Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 10 CAT CK 1112
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions30 Sept 2025Disposed Of
Ashfaq Ahmed Vs UT Of J&K, Through Commissioner Secretary To Govt. Information Department, Civil Secretariat, Jammu-180001 & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0477
Tribunals and Commissions30 Sept 2025Disposed Of
Balram Sharma Vs UT Of J&K Through Its Administrative Secretary To Government, Skill Development Department, Civil Secretariat, Jammu/Srinagar & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0476
Tribunals and Commissions30 Sept 2025Disposed Of
Iqbal Hussain Vs UT Of J&K Through Commissioner/Secretary To Government, Education Department, Civil Secretariat, Jammu & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0475
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions30 Sept 2025Disposed Of
Arpana Wazir Vs UT Of J&K Through Chief Secretary To Home Department, Civil Secretariat, Jammu/Srinagar & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0474
Tribunals and Commissions30 Sept 2025Allowed
Arun Aravind, & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0473
Tribunals and Commissions30 Sept 2025
Shoukkathali A.P, IPS & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0472
Tribunals and Commissions30 Sept 2025Allowed
G. Vijayan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0471
Tribunals and Commissions30 Sept 2025Disposed Of
Ishfaq Ahmed Vs UT Of J&K, Through Chief Education Officer, Poonch-185101. & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0470
Tribunals and Commissions29 Sept 2025Allowed
Suresh Chand Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0478
Tribunals and Commissions19 Sept 2025Disposed Of
MES-511192 Sh. Naresh Kumar Vs Union Of India Through Secretary, Ministry Of Defence, Government Of India, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0469
Tribunals and Commissions19 Sept 2025Disposed Of
Raghunath Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0467
Tribunals and Commissions19 Sept 2025Disposed Of
Rajesh Kumar Yadav Vs Union Of India Through Secretary, Ministry Of Railway, New Delhi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0466