COURT ARCHIVE

Central Administrative Tribunal judgments, 2025

253 judgments · page 5 of 13

Tribunals and Commissions08 Sept 2025Disposed Of

Asif Ahmad Khan Vs State Of JK & Ors.

Central Administrative Tribunal · (2025) 09 CAT CK 0445

Jammu And Kashmir Reservation Rules, 2005 -Rule 4Constitution Of India, 1950 -Article 14, 16, 21