Tribunals and Commissions29 Nov 2022
Ajikumar.V Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0729
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 5 of 50
Tribunals and Commissions29 Nov 2022
Devendra Singh Sachan Vs Sri K.K. Sinha & Anr.
Central Administrative Tribunal · (2022) 11 CAT CK 0724
Tribunals and Commissions29 Nov 2022
Rajeshwar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0725
Tribunals and Commissions29 Nov 2022
Ganga Prasad Mishra @ G.P. Missir Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 11 CAT CK 0723
Tribunals and Commissions29 Nov 2022Dismissed
Devendra Singh Sachan Vs K.K. Sinha Chief PMG UP Circle Lucknow 226001 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0063
Tribunals and Commissions28 Nov 2022
Ram Khilari Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0777
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules-Rule 48Fundamental Rules-Rule 48, 56, 56/48, 56(c)
Tribunals and Commissions28 Nov 2022
Mahesh Chand & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0738
Administrative Tribunals Act, 1985-Section 19Indian Railway Establishment Code, 2005-Rule 1605, 1606, 1606 (4)Railway Servant (Pass) Rules, 1986
Tribunals and Commissions28 Nov 2022
Raj Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0727
Tribunals and Commissions28 Nov 2022Dismissed
Mahesh Chand & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 19Railway Servant (Pass) Rules, 1986 — Rule 1606, 1606(4)
Tribunals and Commissions28 Nov 2022Allowed
Ram Khilari Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0057
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 48, 56
Tribunals and Commissions25 Nov 2022
Rohit Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0791
AT Act-Section 19
Tribunals and Commissions25 Nov 2022
Bhakti Vijay Shukla Vs The Chairman, Fragrance & Flavour Development Centre & Anr.
Central Administrative Tribunal · (2022) 11 CAT CK 0730
Tribunals and Commissions25 Nov 2022Dismissed
Rohit Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Nov 2022
Gairul Hussain @ Gairul Hasan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0778
Tribunals and Commissions24 Nov 2022Disposed Of
Gairul Hussain @ Gairul Hasan & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0054
Tribunals and Commissions22 Nov 2022Dismissed
Manoj Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0779
AT Act-Section 19Constitution of India
Tribunals and Commissions22 Nov 2022
Brij Bhushan Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0732
Administrative Tribunal Act, 1985-Section 19IPC-Sections 420, 406, 120-B, 467, 468, 471Constitution of India-Article 300-A
Tribunals and Commissions22 Nov 2022
Sarju Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0731
Tribunals and Commissions22 Nov 2022
Triloki Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0728
Tribunals and Commissions22 Nov 2022Dismissed
Manoj Singh & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0052
Administrative Tribunals Act, 1985 — Section 19