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Judgment
When the Original Application was taken up today for final hearing, Sri.Martin G.Thottan, learned counsel for the applicant has submitted that the applicant has since been given alternative appointment and absorbed in an alternative post. Thus, the Original Application has become infructuous and he does not want to pursue the proceedings.
In the circumstance, recording the above submission, the Original Application is disposed of as not pressed. No costs.
List of Annexures
Annexure A1- True copy of the letter No.V/MD.84/I/UF dated 16.1.2019
Annexure A2- True copy of the letter No.V/SG/155/P&T/5/Helpers/Vol-3 dated 23.1.2019
Annexure A3- True copy of the discharge summary issued from the Pushpagiri Medical Society
Annexure A4- True copy of the Office order bearing No.40/2020/S&T dated 3.7.2020 issued by the third respondent
Annexure A5- True copy of the representation dated 6.7.2020 submitted by the applicant
Annexure A6- True copy of the order passed by this Hon'ble Tribunal in OA 289 of 2020 dated 9.7.2020
Annexure A7- True copy of the representation dated 16.7.2020 submitted by the applicant
Annexure A8- True copy of the postal receipt dated 16.7.2020
Annexure A9- True copy of the letter mailed to the respondent's office
Annexure A10- True copy of the status report downloaded from the postal tracking site
Annexure A11- True copy of the letter bearing No.KTYM/SG.32 dated 18.7.2020 issued by the 5th respondent
Annexure R2(a)- A true copy of the certificate dated 16.1.2019 issued by the Chief Medical Superintendent, Trivandrum
Annexure R2(b)- A true copy of relevant extract of instructions on Schedule of powers regarding transfer of non gazetted staff within the seniority unit.
Annexure R2(c)- A true copy of the e-office receipt dated 16.7.2020 evidencing forwarding of applicant's representation from the office of SSE/S/KTYM/SR SSE/S/KTYM/SR dated 16.7.2020
Annexure R2(d)- A true copy of the relevant pages of the ote file wherein the 2nd respondent has passed a detailed order on 17.7.2020 rejecting the applicant's representation
Annexure R2(e)- A true copy of the communication No.V/SG.155/P&T/Help/sig/pilot dated 17.7.2020 issued by the Divisional Signal & Telecommunication Engineer, Trivandrum
Annexure R2(f)- A true copy of the relevant pages of the note file wherein the proceedings of the placement committee and the approval of the competent authority for the transfer of the employee are available
Annexure A12- True copy of the railway board order RBE No.65/2020 dated 7.8.2020
