Tribunals and Commissions16 Nov 2022Allowed
Ajay Sahu Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0039
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 7 of 50
Tribunals and Commissions16 Nov 2022Partly Allowed
Krishna Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(v), 11(v)(iii)(a), 14Constitution Of India, 1950 — Article 226, 311(2)
Tribunals and Commissions15 Nov 2022
Mohd. Rafi Khan Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0766
Administrative Tribunals Act, 1985-Section 20, 21Constitution of India-Article 370
Tribunals and Commissions15 Nov 2022
Fiyaz Ahmad Abbassi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0767
Administrative Tribunals Act, 1985-Section 20, 21Constitution of India-Article 370
Tribunals and Commissions15 Nov 2022
Ram Siromani Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0745
Tribunals and Commissions15 Nov 2022
Nidhi Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0746
Tribunals and Commissions15 Nov 2022
Surya Nandan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0741
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Nov 2022
Namita Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0742
Tribunals and Commissions15 Nov 2022
Dharmendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0735
Tribunals and Commissions15 Nov 2022Disposed Of
Ram Siromani Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0037
Tribunals and Commissions15 Nov 2022Dismissed
Fiyaz Ahmad Abbassi Vs Union Territory Of J&K Through Commissioner Cum Secretary, Home Affairs, Civil Secretariat, Jammu, Srinagar, Pin Code-190001 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 20, 20(2)(a), 20(2)(b), 21, 21(1), 21(2), 21(3)Limitation Act, 1963 — Article 58, 370
Tribunals and Commissions15 Nov 2022Dismissed
Mohd. Rafi Khan Vs Union Territory Of J&K Through Commissioner Cum Secretary, Home Affairs, Civil Secretariat, Jammu, Srinagar, Pin Code-190001 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 20, 20(2), 20(2)(b), 21, 21(1), 21(2), 21(3)Limitation Act, 1963 — Article 58, 370
Tribunals and Commissions14 Nov 2022
Smt. Savitri Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0768
Tribunals and Commissions14 Nov 2022Disposed Of
Savitri Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0032
Tribunals and Commissions11 Nov 2022
Radha Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0782
Tribunals and Commissions11 Nov 2022
Deena Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0758
Tribunals and Commissions11 Nov 2022
Kshatriya Prasad Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 11 CAT CK 0759
Tribunals and Commissions11 Nov 2022
Rameshwar Prasad Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0747
Tribunals and Commissions11 Nov 2022
Devendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0743
Tribunals and Commissions11 Nov 2022Disposed Of
Deena Nath Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0029