Tribunals and Commissions11 Nov 2022Disposed Of
Kshatriya Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0028
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 8 of 50
Tribunals and Commissions11 Nov 2022Disposed Of
Rameshwar Prasad Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0027
Tribunals and Commissions11 Nov 2022Disposed Of
Devendra Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0026
Tribunals and Commissions11 Nov 2022Disposed Of
Radha Singh & Others Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0024
Tribunals and Commissions10 Nov 2022
Rameshwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0760
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Nov 2022
Haridasan.T Vs The Director General & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0748
IPC-Sections 409, 420, 471Civil Services (Pension) Rules-Rule 9(1), 9CCS (Commutation of Pension) Rules
Tribunals and Commissions10 Nov 2022
Shagufta Parveen Vs UT Of J&K Through Director School Education Department & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0749
Tribunals and Commissions10 Nov 2022
Giriraj.G Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0750
Tribunals and Commissions10 Nov 2022
Shekhor Roy Chowdhury Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0751
Tribunals and Commissions10 Nov 2022Dismissed
Rameshwar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Nov 2022Disposed Of
Shagufta Parveen Vs UT Of J&K Through Director School Education Department, Muthi Jammu, Civil Sectt. Jammu-181205 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0023
Tribunals and Commissions10 Nov 2022Allowed
Haridasan.T Vs Director General Sports Authority Of India, Jawahar Lal Nehru Stadium Complex, East Gate, Lodhi Road New Delhi � 110003 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0021
Indian Penal Code, 1860 — Section 409, 420, 471Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1)Constitution Of India, 1950 — Article 300A
Tribunals and Commissions10 Nov 2022Dismissed
Giriraj.G Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0020
Tribunals and Commissions09 Nov 2022
Viswas Unni Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0776
Indian Railway Establishment Code
Tribunals and Commissions09 Nov 2022
Jai Prakash Asthana Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0769
Administrative Tribunal Act, 1985-Section 19Post and Telegraph Ministerial Manual Establishment Rule 154 (a)-Rule 154 (a)Manual of appointment and allowances of the officers of Indian Post and Telegraphs Department-Rule 154 A
Tribunals and Commissions09 Nov 2022
Ramachandran K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0761
Tribunals and Commissions09 Nov 2022
Ram Babu Gupta Vs Chief General Manager (U.P. East) B.S.N.L & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0755
Tribunals and Commissions09 Nov 2022
Mahesh Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 11 CAT CK 0752
Tribunals and Commissions09 Nov 2022Allowed
Jai Prakash Asthana Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Nov 2022Allowed
Ramachandran K Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0017