Tribunals and Commissions09 Dec 2022
Sita Singh Chauhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0395
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 4 of 50
Tribunals and Commissions09 Dec 2022Dismissed
Sita Singh Chauhan Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0014
Tribunals and Commissions09 Dec 2022Disposed Of
Phulwati Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0013
Tribunals and Commissions09 Dec 2022Dismissed
Vandana Shukla Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0011
Tribunals and Commissions09 Dec 2022Dismissed
Gitanjali Rajpoot Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0010
Tribunals and Commissions08 Dec 2022
Pooja Nishad Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0387
Tribunals and Commissions06 Dec 2022
Pramod Kumar Hota Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0396
HRA-General Rule and Orders (FR&SR Part-IV)-Rule 4(b)(i)
Tribunals and Commissions06 Dec 2022
Ankit Verma Vs Commissioner Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0392
Tribunals and Commissions06 Dec 2022Allowed
Pramod Kumar Hota Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0009
Tribunals and Commissions05 Dec 2022
Urmila Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0402
AT Act-Section 19
Tribunals and Commissions05 Dec 2022
Om Prakash Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0403
Tribunals and Commissions05 Dec 2022
Sushil Kumar Vs Divisional Railway Manager, North Central Railway & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0397
Tribunals and Commissions05 Dec 2022
Akash Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0398
Tribunals and Commissions05 Dec 2022Allowed
Urmila Devi Wife Of Late Bhim Kumar & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Dec 2022Partly Allowed
Om Prakash Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0004
Tribunals and Commissions02 Dec 2022
Sant Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 12 CAT CK 0413
AT Act-Section 19CCA (CCA) Rules, 1965-Rule 53
Tribunals and Commissions02 Dec 2022
Narendra Kumar & Ors. Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2022) 12 CAT CK 0400
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Dec 2022
Jaibun Nisha Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0399
Tribunals and Commissions02 Dec 2022Allowed
Sant Lal Son Of Jagarnath Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Dec 2022Dismissed
Narendra Kumar, Electric Motor Driver & Ors Vs North Delhi Municipal Corporation Through Its Commissioner & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19