Tribunals and Commissions23 Dec 2022
Rakesh Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0406
AT Act-Section 19IREM Rules-Rule 1302 (ii), 1305, 1306 (4)(7)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 2 of 50
Tribunals and Commissions23 Dec 2022
Lalit Pant Vs The Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0379
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Dec 2022
Mushtaq Ahmad Rather Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0380
Tribunals and Commissions23 Dec 2022Disposed Of
Har Mohan Singh Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions23 Dec 2022
Lalit Pant Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Dec 2022Allowed
Rakesh Mishra Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Dec 2022Allowed
Jai Veer Singh & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0029
Tribunals and Commissions22 Dec 2022
Shylaja T. Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0384
Societies Registration ActEducation Code (Revised edition)-Article 71
Tribunals and Commissions22 Dec 2022
K.J.Doliamma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0381
Tribunals and Commissions22 Dec 2022Dismissed
Shylaja T & Ors Vs Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0032
Tribunals and Commissions22 Dec 2022
K.J. Doliamma Vs Union Of India
Central Administrative Tribunal · (2022) 12 CAT CK 0031
Tribunals and Commissions19 Dec 2022
Haroon Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0407
Tribunals and Commissions19 Dec 2022
Vikash Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0388
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 21
Tribunals and Commissions19 Dec 2022Disposed Of
Mushtaq Ahmad Rather Vs Union Territory Of J&K Through Commissioner Secretary, Department Of Education And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0040
Tribunals and Commissions19 Dec 2022Allowed
Vikash Gupta Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 21
Tribunals and Commissions19 Dec 2022Disposed Of
Haroon Khan Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0025
Tribunals and Commissions17 Dec 2022
Imran Khan Malik Vs UT of J&K & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0382
Tribunals and Commissions17 Dec 2022
Diwakar Sharma Vs State Of J&K & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0383
Tribunals and Commissions16 Dec 2022
Kaptan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0389
Railway Servant Conduct Rules, 1966-Rule 3 (1) (ii) (iii)
Tribunals and Commissions16 Dec 2022
Ram Mohan Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0390