Tribunals and CommissionsSingle Bench(2022) 12 CAT CK 0382

Imran Khan Malik vs UT of J&K & Ors.

Central Administrative Tribunal, Jammu Bench, Jammu · Decided on 17 December 2022

HON’BLE JUDGES
Suresh Kumar Batra, Member (J)
CASE NUMBER
Original Application No. 61/1222/2021

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Judgment

3 paragraphs · 86 words

O R D E R

The case was called out twice. None present for the applicant. Mr. Sudesh Magotra, Ld. A.A.G. appeared for the respondents.

2.

Despite sending the link for joining the video conference to Ld. Counsel for applicant, no one has appeared on behalf of applicant today. On the previous dates also i.e., 29.12.2021 and 17.02.2022 no one had appeared on behalf of applicant. It seems that the applicant has lost interest in pursuing the matter. Accordingly, the matter is dismissed for non prosecution.