Tribunals and Commissions16 Dec 2022
Avnish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0385
Administrative Tribunal Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 3 of 50
Tribunals and Commissions16 Dec 2022
Vikram Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 12 CAT CK 0386
Tribunals and Commissions16 Dec 2022Disposed Of
Kaptan Singh Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0024
Railway Servant Conduct Rules, 1966 — Rule 3(1), 3(ii), 3(iii)
Tribunals and Commissions16 Dec 2022Allowed
Ram Mohan Srivastava Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0022
Tribunals and Commissions16 Dec 2022Allowed
Avnish Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions14 Dec 2022Allowed
Ashok Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0408
Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions14 Dec 2022
Moti Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0409
AT Act-Section 19Industrial Dispute Act, 1947-Section 12(3), 18(3)
Tribunals and Commissions14 Dec 2022
Gaurav Singh Yadav & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0410
Tribunals and Commissions14 Dec 2022
Jagjeevan Lal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0393
Tribunals and Commissions14 Dec 2022Dismissed
Gaurav Singh Yadav And Others Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0020
Tribunals and Commissions14 Dec 2022Disposed Of
Jagjeevan Lal, S/o late Lala Ram And Others Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0019
Tribunals and Commissions14 Dec 2022Allowed
Ashok Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0018
Arbitration And Conciliation Act, 1996 — Section 47
Tribunals and Commissions14 Dec 2022Allowed
Moti Lal S/o late Sahadeo Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19Industrial Dispute Act, 1947 — Section 12(3), 18(3)
Tribunals and Commissions12 Dec 2022
Tapan Kumar Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0411
GDS (Conduct & Employment) Rules, 2001GDS (Conduct & Employment) Rules, 1964-Rule 6GDS Conduct Rules, 2011-Rule 4, 5, 8, 8(2)
Tribunals and Commissions12 Dec 2022
Ashok Kumar Dash Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0391
GDS (Conduct & Employment) Rules, 2011-Rule 4, 5, 8GDS (Conduct & Employment) Rules, 1964-Rule 6, 4 (sub-clause (c) of Clause-3)Constitution of India-Article 14
Tribunals and Commissions12 Dec 2022Allowed
Ashok Kumar Dash Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0016
Gramin Dak Sevaks (Conduct & Engagement ) Rules, 2011 — Rule 4, 5, 8Gramin Dak Sevaks (Conduct & Engagement ) Rules, 1964 — Rule 4(3)(c), 6, 6(c)Constitution Of India, 1950 — Article 14
Tribunals and Commissions12 Dec 2022Allowed
Tapan Kumar Nayak Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0015
Gramin Dak Sevaks (Conduct & Engagement ) Rules, 2011 — Rule 4, 5, 8, 8(2)Gramin Dak Sevaks (Conduct & Engagement ) Rules, 1964 — Rule 6, 6(3)(C), 6(4)(C)Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 Dec 2022
Vandana Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0412
Tribunals and Commissions09 Dec 2022
Gitanjali Rajpoot Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0401
Tribunals and Commissions09 Dec 2022
Phulwati Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0394