Tribunals and Commissions14 Aug 2020
Veerbhadram Vislavath Vs Sh. K.C. Patra & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0630
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 55 of 84
Tribunals and Commissions14 Aug 2020
Amit Kumar Vs The Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0628
Tribunals and Commissions14 Aug 2020Disposed Of
Amit Kumar Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0033
Tribunals and Commissions14 Aug 2020Disposed Of
All India Kendriya Vidyalaya And Others Vs Kendriya Vidyala Sangthan And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0032
Tribunals and Commissions14 Aug 2020Dismissed
Veerbhadram Vislavath Vs K.C. Patra And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0031
Tribunals and Commissions13 Aug 2020
Sudesh Kumari Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0652
Tribunals and Commissions13 Aug 2020
Dr. Pawan Kumar Tomar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0625
Tribunals and Commissions13 Aug 2020
Aryan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0624
Tribunals and Commissions13 Aug 2020Disposed Of
Aryan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0030
Tribunals and Commissions13 Aug 2020Disposed Of
Sudesh Kumari Sharma And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0029
Tribunals and Commissions13 Aug 2020Disposed Of
Dr. Pawan Kumar Tomar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0028
Tribunals and Commissions11 Aug 2020
Dr. Avinash Kumar Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0654
Tribunals and Commissions11 Aug 2020
Smt. Rajni B. Gohil Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0650
CCS (Pension) Rules, 1972-Rule 48(A)
Tribunals and Commissions11 Aug 2020
Prof (Dr.) J. Sundaresan Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0649
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Aug 2020
Raj Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0639
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Aug 2020
Baljeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0637
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Aug 2020Disposed Of
Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Aug 2020Disposed Of
Baljeet Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Aug 2020Disposed Of
Raj Pal Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Aug 2020Disposed Of
Rajni B. Gohil Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0024
Central Civil Services (Pension) Rules, 1972 — Rule 48(A)