Tribunals and Commissions19 Aug 2020
Rohit Dabas Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0598
Right To Information Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 53 of 84
Tribunals and Commissions19 Aug 2020
Punam Gupta & Ors. Vs Government Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0597
Tribunals and Commissions19 Aug 2020
K L Dhanak Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0593
Tribunals and Commissions19 Aug 2020
Shri Ankit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0592
Tribunals and Commissions19 Aug 2020
Ravi Kant Singh Vs Delhi Metro Corporation Ltd. & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0591
Tribunals and Commissions19 Aug 2020Dismissed
Rohit Dabas Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0075
Tribunals and Commissions19 Aug 2020Dismissed
Ravi Kant Singh Vs Delhi Metro Corporation Ltd & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0074
Tribunals and Commissions19 Aug 2020Dismissed
Ankit Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0072
Tribunals and Commissions19 Aug 2020Dismissed
K L Dhanak Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0071
Tribunals and Commissions18 Aug 2020
Mukesh Kumar Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 08 CAT CK 0666
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Aug 2020
Kuldeep Singh Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0610
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Aug 2020Disposed Of
Mukesh Kumar Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 08 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Aug 2020Disposed Of
Kuldeep Singh Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0047
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Aug 2020
Sanjay Kumar Sharma Vs Directorate Of Education & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0645
Tribunals and Commissions17 Aug 2020
Akhil Dilli Prathmik Shishank Sangh (Regd.) & Ors. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0644
Tribunals and Commissions17 Aug 2020
Raj Kumar & Anr. Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0642
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Aug 2020
Lalji Singh Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0641
AT Act, 1985-Section 19
Tribunals and Commissions17 Aug 2020
Mange Ram Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0638
Tribunals and Commissions17 Aug 2020
Sanjay Diwedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0635
Tribunals and Commissions17 Aug 2020
Ritesh Dabas Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0633