Tribunals and Commissions27 Aug 2020
Sheodan Singh Vs Transport Department (GNCT Of Delhi) & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0601
PCA Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 51 of 84
Tribunals and Commissions27 Aug 2020
Rakam Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0590
Fundamental Rules-Rule 56CCS (Pension) Rules, 1980-Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Rakam Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0079
Central Civil Services (Pension) Rules, 1980 — Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Bachhu Singh Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0065
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Head Constable Gyanendra Singh Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0064
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Govind Sharma Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0063
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions27 Aug 2020Disposed Of
Sheodan Singh Vs Transport Department (GNCT Of Delhi)
Central Administrative Tribunal · (2020) 08 CAT CK 0062
Tribunals and Commissions27 Aug 2020Disposed Of
Raj Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0061
Tribunals and Commissions27 Aug 2020Disposed Of
All India Kendriya Vidyalaya Non Teaching Staff Association (Recognised) & Others Vs Commissioner
Central Administrative Tribunal · (2020) 08 CAT CK 0060
Tribunals and Commissions26 Aug 2020
Lal Chand & Ors. Vs Director General & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0619
Tribunals and Commissions26 Aug 2020
Rakesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0617
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Aug 2020
Dr. Mohd. Reyaz Vs Department Of Animal Husbandry And Dairying & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0604
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Aug 2020
Rakesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0588
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Aug 2020
Madhuri Sinha Vs ESI Corporation & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0587
Tribunals and Commissions26 Aug 2020Disposed Of
Rakesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0083
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Aug 2020Disposed Of
Madhuri Sinha Vs ESI Corporation & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0082
Tribunals and Commissions26 Aug 2020Disposed Of
Dr. Mohd. Reyaz Vs Department Of Animal Husbandry And Dairying & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0059
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Aug 2020Disposed Of
Lal Chand Ex-painter Vs Director General & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0058
Tribunals and Commissions25 Aug 2020
Sanjeev Rishi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0623
Tribunals and Commissions25 Aug 2020Disposed Of
Sanjeev Rishi & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0056