COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 26 of 84

Tribunals and Commissions21 Oct 2020

Shri R. R. Bharti Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 10 CAT CK 0687

Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14, 14(2), 14(7) to 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i) & (ii), 15(1)
Tribunals and Commissions21 Oct 2020Allowed

R. R. Bharti Vs Union Of India & Others

Central Administrative Tribunal · (2020) 10 CAT CK 0116

Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(2), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(16), 14(18), 14(19), 14(22), 14(23)(i), 14(23)(ii), 15(1)