Tribunals and Commissions19 Oct 2020
Sh. Ram Tirth Sharma Vs Govt. N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0680
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16 and 21
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 27 of 84
Tribunals and Commissions19 Oct 2020
Bijendra Kumar-Group C Vs Indian Council Of Medical Research & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0677
Tribunals and Commissions19 Oct 2020
Dinesh Kumar Raheja Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0676
Tribunals and Commissions19 Oct 2020
Mukesh Kumar Singh Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0674
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions19 Oct 2020Dismissed
Yogesh Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0111
Tribunals and Commissions19 Oct 2020Disposed Of
Ram Tirth Sharma Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0110
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions19 Oct 2020Disposed Of
Mukesh Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0109
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Oct 2020Dismissed
Manoj Madhukar Salve & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0108
Tribunals and Commissions19 Oct 2020Disposed Of
Dinesh Kumar Raheja Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0107
Tribunals and Commissions19 Oct 2020Disposed Of
Bijendra Kumar Vs Indian Council Of Medical Research & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0106
Tribunals and Commissions16 Oct 2020
Smt. Saroj Dhamija & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0778
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Oct 2020
P.K. Chatarji & Ors. Vs Rajiv Chaudhary & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0703
Tribunals and Commissions16 Oct 2020
Bimlesh Singh Vs Ministry Of Information And Broadcasting & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0701
Administrative Tribunals Act, 2019-Section 19
Tribunals and Commissions16 Oct 2020
Sandeep Joon Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0681
LTC Rules
Tribunals and Commissions16 Oct 2020
Sanjeev Kumar Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0672
Tribunals and Commissions16 Oct 2020Dismissed
Sanjeev Kumar Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0105
Tribunals and Commissions16 Oct 2020Allowed
Sandeep Joon Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0103
Tribunals and Commissions16 Oct 2020Disposed Of
Bimlesh Singh Vs Ministry Of Information And Broadcasting & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Oct 2020Disposed Of
Saroj Dhamija & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Oct 2020
Sh. Virender Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0691
Public Premises (Eviction of Unauthorised Occupants) Act, 1971CCS (CCA) Rules, 1965