Tribunals and Commissions15 Oct 2020
Nishant Tomar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0679
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 28 of 84
Tribunals and Commissions15 Oct 2020Dismissed
Virender Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0102
Tribunals and Commissions15 Oct 2020Disposed Of
Nishant Tomar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0101
Tribunals and Commissions14 Oct 2020
Ajay Kumar Bassi Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2020) 10 CAT CK 0779
DSPE Act, 1946-Section 4A(1)Constitution of India-Article 32
Tribunals and Commissions14 Oct 2020
Smt. Rekha Singh Vs Mr. Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0760
Tribunals and Commissions14 Oct 2020
Virendra Pandey Vs Sh. Vinit Kumar Jayaswal & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0757
Tribunals and Commissions14 Oct 2020
Sh. Chander Pal & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0753
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Oct 2020
Sunny Kathuria Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0732
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 21
Tribunals and Commissions14 Oct 2020
Arvind Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0725
Administrative Tribunals Act, 1985-Section 19Central Civil Service (Temporary) Rules, 1965-Rule 5(1)
Tribunals and Commissions14 Oct 2020
Hardeep Singh Saini & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0696
CSS Rules-Rule 23
Tribunals and Commissions14 Oct 2020
Er. Virendra Pandey Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0692
Tribunals and Commissions14 Oct 2020
Pawan Kaul Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0683
IPC-Section 498 A
Tribunals and Commissions14 Oct 2020
Dr Sunil Kumar Verma Vs All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0682
Tribunals and Commissions14 Oct 2020
Shalendra Vs M/o Commerce & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0675
Tribunals and Commissions14 Oct 2020Dismissed
Shalendra Vs M/o Commerce
Central Administrative Tribunal · (2020) 10 CAT CK 0100
Tribunals and Commissions14 Oct 2020Dismissed
Dr Sunil Kumar Verma Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2020) 10 CAT CK 0099
Tribunals and Commissions14 Oct 2020Dismissed
Hardeep Singh Saini & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0098
Central Civil Services (Conduct) Rules, 1964 — Rule 23
Tribunals and Commissions14 Oct 2020Dismissed
Pawan Kaul Vs Delhi Development Authority Delhi
Central Administrative Tribunal · (2020) 10 CAT CK 0097
Indian Penal Code, 1860 — Section 498A
Tribunals and Commissions14 Oct 2020Partly Allowed
Er. Virendra Pandey Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0044
Tribunals and Commissions14 Oct 2020Disposed Of
Sunny Kathuria Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 21