Tribunals and Commissions22 Oct 2020
Smt. Amita Singh Vs Shri Durga Shankar Mishra & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0663
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 25 of 84
Tribunals and Commissions22 Oct 2020
Diwan Singh Vs The Secretary, Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0662
Tribunals and Commissions22 Oct 2020
Central PWD Engineers Association Through P R Charan Babu Vs Ministry Of Housing And Urban Affairs & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0661
Tribunals and Commissions22 Oct 2020
Madhurika Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0660
Tribunals and Commissions22 Oct 2020
Manohar Singh Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0657
Tribunals and Commissions22 Oct 2020
Sanjay Kumar Gupta Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0655
Tribunals and Commissions22 Oct 2020
Ramesh Bala Ralli Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0646
Tribunals and Commissions22 Oct 2020
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0638
CCS (Conduct) Rules, 1964-Rule 15(1)(a), 15(1)(e), 15(3), 14(3)CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions22 Oct 2020
Ram Gopal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0636
Tribunals and Commissions22 Oct 2020Dismissed
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0153
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(1)(vi), 3(1)(viii),3(1)(xiii), 3(1)(xviii), 14, 14(3), 15(1)(a), 15(1)(e), 15(3)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(3)
Tribunals and Commissions22 Oct 2020Disposed Of
Ram Gopal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0152
Tribunals and Commissions22 Oct 2020Disposed Of
Dr. Vijender Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0151
Tribunals and Commissions22 Oct 2020Dismissed
Ramesh Bala Ralli Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0150
Tribunals and Commissions22 Oct 2020Dismissed
Sanjay Kumar Gupta Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0149
Tribunals and Commissions22 Oct 2020Dismissed
Rahul Kamboj & Others Vs Prasar Bharati & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0130
Tribunals and Commissions22 Oct 2020Disposed Of
Vikram Ruhal Vs Delhi Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0128
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Oct 2020Disposed Of
Surinder Singh Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0127
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Oct 2020Disposed Of
Amita Singh Vs Durga Shankar Mishra & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0126
Tribunals and Commissions22 Oct 2020Disposed Of
Manohar Singh Vs Union Of India
Central Administrative Tribunal · (2020) 10 CAT CK 0125
Tribunals and Commissions22 Oct 2020Disposed Of
Madhurika Rao Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0124