Tribunals and Commissions26 Oct 2020
Delhi Development Authority Vs Jiwan Ram Gupta & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0722
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 24 of 84
Tribunals and Commissions26 Oct 2020
Union Of India Vs Ramesh Chandra Gupta & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0686
Tribunals and Commissions26 Oct 2020
R.R. Bharati Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0668
Tribunals and Commissions26 Oct 2020
Smt Usha Rani Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0665
Tribunals and Commissions26 Oct 2020
Avinash Kishore Sahay Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0654
Tribunals and Commissions26 Oct 2020Allowed
Delhi Development Authority Vs Jiwan Ram Gupta
Central Administrative Tribunal · (2020) 10 CAT CK 0155
Tribunals and Commissions26 Oct 2020Partly Allowed
Prabhu Narayan Singh Tolia Vs East Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0154
Tribunals and Commissions26 Oct 2020Dismissed
R.R. Bharati Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0134
Tribunals and Commissions26 Oct 2020Allowed
Union of India & Others Vs Ramesh Chandra Gupta & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0133
Tribunals and Commissions26 Oct 2020Dismissed
Avinash Kishore Sahay Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0132
Tribunals and Commissions26 Oct 2020Dismissed
Usha Rani Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0131
Tribunals and Commissions22 Oct 2020
Dr. Vijender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0627
Tribunals and Commissions22 Oct 2020
Mohinder Yadav Vs Delhi Metro Rail Corporation & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0707
Tribunals and Commissions22 Oct 2020
Shri Ved Prakash & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0678
Constitution of India
Tribunals and Commissions22 Oct 2020
Surinder Singh Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0673
Administrative Tribunal Acts, 1985-Section 19
Tribunals and Commissions22 Oct 2020
Ms. Neelam Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0670
Tribunals and Commissions22 Oct 2020
Smt. Sonia Mehta Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0669
Tribunals and Commissions22 Oct 2020
Ranvir Singh Vs South Delhi Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0667
Fundamental Rules-Rule 56 (J)
Tribunals and Commissions22 Oct 2020
Rahul Kamboj & Ors. Vs Prasar Bharati & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0666
Prasar Bharati (Broadcasting Corporation of India) Act 1996
Tribunals and Commissions22 Oct 2020
Vikram Ruhal Vs Delhi Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0664
Administrative Tribunal Acts, 1985-Section 19