Tribunals and Commissions29 Oct 2020Dismissed
Vinod Kumar Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0163
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 22 of 84
Tribunals and Commissions29 Oct 2020Disposed Of
ESIC PHARMACIST ASSOCIATION DELHI(REGD) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0147
Tribunals and Commissions29 Oct 2020Disposed Of
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0146
Tribunals and Commissions29 Oct 2020Dismissed
Meenakshi (Post TGT Hindi) (Group B) & Others Vs Chairman Delhi Subordinate Service Selection Board & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0145
Tribunals and Commissions28 Oct 2020
Saloni Bansal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0730
Tribunals and Commissions28 Oct 2020
Deep Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0716
Tribunals and Commissions28 Oct 2020
Deep Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0715
Tribunals and Commissions28 Oct 2020
Smt. Sonia Devi Vs Dr. A. K. Singh & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0706
Tribunals and Commissions28 Oct 2020
Dinesh Kumar Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0651
Constitution of India-Article 335
Tribunals and Commissions28 Oct 2020
Col. (Retd.) Dr. Saroj Kumar Ojha Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0649
CCS (CCA) Rules, 1965-Rule 14IPC-Section 120-B, 420Prevention of Corruption Act
Tribunals and Commissions28 Oct 2020
Ashok Kumar Dagar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0648
Tribunals and Commissions28 Oct 2020
K. Sreemannarayana Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0647
Tribunals and Commissions28 Oct 2020
Shri Bhavnesh Saini Vs Ministry Of Law And Justice & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0644
Income Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1963
Tribunals and Commissions28 Oct 2020
Amit Get Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0641
Civil Services Examination Rules, 2018-Regulation 6 (V), (VI) and (VIII) and Regulation 7 (a) (xiii) and (xiv) of Appendix-III; Rule 6 (VI)
Tribunals and Commissions28 Oct 2020
S.K. Tewari Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0637
Tribunals and Commissions28 Oct 2020
Rohit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0634
Companies Act, 2013Companies Act, 1956
Tribunals and Commissions28 Oct 2020Dismissed
Deep Chand, AE (NQA) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0162
Tribunals and Commissions28 Oct 2020Dismissed
Deep Chand, AE (NQA), Group 'B' Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0161
Tribunals and Commissions28 Oct 2020Dismissed
Col. (Retd.) Dr.Saroj Kumar Ojha Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0160
Indian Penal Code, 1860 — Section 120B, 420Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14General Financial Rules, 2005 — Rule 145, 146, 151, 178, 179, 180, 181
Tribunals and Commissions28 Oct 2020Dismissed
Bhavnesh Saini (Group ‘A’) Vs Ministry Of Law And Justice & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0159