Tribunals and Commissions28 Oct 2020Allowed
Amit Get Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0158
Civil Services Examination Rules, 2018 — Regulation 6(V), 6(VI), 6(VIII), 7(a)(xiii), 7(a)(xiv)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 23 of 84
Tribunals and Commissions28 Oct 2020Dismissed
Rohit Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0157
Tribunals and Commissions28 Oct 2020Dismissed
Dinesh Kumar Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0156
Constitution Of India, 1950 — Article 335
Tribunals and Commissions28 Oct 2020Disposed Of
Ashok Kumar Dagar Vs Delhi Transport Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0144
Tribunals and Commissions28 Oct 2020Disposed Of
Saloni Bansal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0143
Tribunals and Commissions28 Oct 2020Dismissed
K. Sreemannarayana Vs Union Public Service Commission & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0142
Tribunals and Commissions28 Oct 2020Dismissed
S.K. Tewari Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0141
Tribunals and Commissions28 Oct 2020
Sonia Devi Vs Dr. A. K. Singh & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0140
Tribunals and Commissions27 Oct 2020
Shreshtha Suri & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0759
IIS Group 'A' Rules, 1987
Tribunals and Commissions27 Oct 2020
Lav Kumar Saksena Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0656
CCS (Conduct) Rules, 1964-Rule 3(1)(i), 2(1)(ii), 3(1)(iii)Prevention of Corruption Act, 1971
Tribunals and Commissions27 Oct 2020
Dr. Varuna Mallya Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0652
Tribunals and Commissions27 Oct 2020
Devender Saini Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0650
PoC Act-Section 7Delhi Police (Promotion and Confirmation) Rules, 1980-Rule 55-III
Tribunals and Commissions27 Oct 2020
Syed Sajid Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0643
Tribunals and Commissions27 Oct 2020
Devender Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0639
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions27 Oct 2020Dismissed
Devender Saini Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0139
Prevention Of Corruption Act, 1988 — Section 7Delhi Police (Promotion And Confirmation) Rules 1980 — Rule 5(3)
Tribunals and Commissions27 Oct 2020Dismissed
Syed Sajid Ali Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0138
Tribunals and Commissions27 Oct 2020Disposed Of
Devender Sharma (Emp ID-123396) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0137
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Oct 2020Disposed Of
Lav Kumar Saksena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0136
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 2(1)(ii), 3(1)(iii)
Tribunals and Commissions27 Oct 2020Disposed Of
Dr. Varuna Mallya Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0135
Tribunals and Commissions26 Oct 2020
Prabhu Narayan Singh Tolia Vs East Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0734