Tribunals and Commissions19 Jul 2018
Shri Brij Kishan Gujrati Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0698
IPC-Section 302, 498A, 34
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 68 of 114
Tribunals and Commissions19 Jul 2018
Meenal Gothwal & Ors. Vs Somya Gupta
Central Administrative Tribunal · (2018) 07 CAT CK 0692
Tribunals and Commissions19 Jul 2018
Jyoti Matia Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0691
Tribunals and Commissions19 Jul 2018
Assistant Sub-Inspector Satyabir Singh Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0687
Tribunals and Commissions19 Jul 2018Dismissed
Rakesh Kumar Gupta Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0074
Tribunals and Commissions19 Jul 2018Allowed
Satyabir Singh Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0073
Tribunals and Commissions19 Jul 2018Disposed Of
Jyoti Matia Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0071
Tribunals and Commissions19 Jul 2018Dismissed
Rajni Malhotra Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0070
Tribunals and Commissions19 Jul 2018Dismissed
Ram Pher Yadav And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0066
Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions19 Jul 2018Dismissed
O. Ravi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0065
Tribunals and Commissions19 Jul 2018Dismissed
Jyoti Matia Vs Union Of India And ors
Central Administrative Tribunal · (2018) 07 CAT CK 0062
Tribunals and Commissions19 Jul 2018Dismissed
Brij Kishan Gujrati Vs Comptroller And Auditor General Of India
Central Administrative Tribunal · (2018) 07 CAT CK 0061
Indian Penal Code, 1860 — Section 34, 302, 498A
Tribunals and Commissions18 Jul 2018
NSIC Officers Association (Regd. & Recognized) Vs National Small Scale Industries Corporation Ltd.
Central Administrative Tribunal · (2018) 07 CAT CK 0736
Tribunals and Commissions18 Jul 2018
Prem Singh Verma Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0695
Administrative Tribunals Act, 1985-Section 19Motor Vehicles Act, 1988-Section 19 (e)Motor Vehicles Rules-Clause 4
Tribunals and Commissions18 Jul 2018
Rakesh Kumar Gupta Vs GNCT Delhi & Others
Central Administrative Tribunal · (2018) 07 CAT CK 0694
Tribunals and Commissions18 Jul 2018
Dr. Anil Kumar Garg Vs The Delhi State Industrial & Infrastructure Development Corporation Ltd.
Central Administrative Tribunal · (2018) 07 CAT CK 0681
Right to Information Act
Tribunals and Commissions18 Jul 2018Disposed Of
Harjinder Saini And Ors Vs National Small Scale Industries Corporation Ltd.
Central Administrative Tribunal · (2018) 07 CAT CK 0082
Tribunals and Commissions18 Jul 2018Dismissed
Dr. Anil Kumar Garg Vs Delhi State Industrial And Infrastructure Development Corporation Ltd.
Central Administrative Tribunal · (2018) 07 CAT CK 0081
Tribunals and Commissions18 Jul 2018Allowed
Prem Singh Verma Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0079
Administrative Tribunals Act, 1985 — Section 19Motor Vehicles Act, 1988 — Section 19(e)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Jul 2018Dismissed
Rakesh Kumar Gupta Vs GNCT Delhi And Others
Central Administrative Tribunal · (2018) 07 CAT CK 0078