Tribunals and Commissions20 Jul 2018
Raja Ram Vs The Chairman, Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0735
Indian Penal Code-Section 279, 337, 304A
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 67 of 114
Tribunals and Commissions20 Jul 2018
Smt. Sumitra Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0601
Administrative Tribunals Act, 1985-Section 14
Tribunals and Commissions20 Jul 2018
Shaheeda Begum Qureshi & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0728
All India Council for Technical Education Act, 1987-Section 23(1), 10(i), 10(v)All India Council for Technical Education (Pay Scales, Service Conditions and Qualifications for the Teachers and other Academic Staff in Technical Institutions (Diploma) Regulations, 2010All India Council for Technical Education (Career Advancement Scheme for the Teachers and Other Academic Staff in Technical Institutions)(Diploma) Regulations, 2012-Para 3, Clause 3.8, 3.9
Tribunals and Commissions20 Jul 2018
Phool Singh Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0724
Administrative Tribunals Act, 1985-Section 19, 20, 21, 21 (1), 21 (2), 21 (3)CCS Rules
Tribunals and Commissions20 Jul 2018
Shri Aman Singh Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0703
Tribunals and Commissions20 Jul 2018
Ms. SK Mani Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0699
Railway Services (Pension) Rules, 1993-Rule 14, clause (xii)CCS (CCA) Rules, 1965
Tribunals and Commissions20 Jul 2018
Shri Om Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0697
Tribunals and Commissions20 Jul 2018
Yogendra Kumar Vs Lata Kumari
Central Administrative Tribunal · (2018) 07 CAT CK 0688
Railway Servants (Discipline and Appeal) Rules, 1968
Tribunals and Commissions20 Jul 2018Dismissed
Shaheeda Begum Qureshi And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0072
All India Council For Technical Education Act, 1987 — Section 10(i), 10(v), 23(I)
Tribunals and Commissions20 Jul 2018Dismissed
Om Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0069
Tribunals and Commissions20 Jul 2018Dismissed
Sumitra Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions20 Jul 2018Dismissed
Phool Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1950 — Article 58
Tribunals and Commissions20 Jul 2018Disposed Of
Yogendra Kumar Vs Lata Kumari
Central Administrative Tribunal · (2018) 07 CAT CK 0063
Tribunals and Commissions20 Jul 2018Dismissed
Raja Ram Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0060
Indian Penal Code, 1860 — Section 279, 304A, 337
Tribunals and Commissions20 Jul 2018Dismissed
SK Mani Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0059
Tribunals and Commissions20 Jul 2018Dismissed
Aman Singh Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0058
Tribunals and Commissions19 Jul 2018
Jyoti Matia Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0721
Tribunals and Commissions19 Jul 2018
Ram Pher Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0705
Constitution of India-Article 145(3)
Tribunals and Commissions19 Jul 2018
Rakesh Kumar Gupta Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0704
Tribunals and Commissions19 Jul 2018
Mrs. Rajni Malhotra Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0700