Tribunals and Commissions25 Jul 2018Dismissed
Ravi Kumar Vs Dr. Satbir Bedi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 65 of 114
Tribunals and Commissions25 Jul 2018Allowed
Ravi Kumar And Ors Vs Government Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0045
Tribunals and Commissions25 Jul 2018Disposed Of
Dr. Tejinder Kaur Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Companies Act, 2013 — Section 4(5)
Tribunals and Commissions25 Jul 2018Allowed
Sarita Dhama Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0042
Tribunals and Commissions25 Jul 2018Dismissed
Ravi Kumar Vs A S Kiran Kumar And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Jul 2018Dismissed
Sanjeev Kumar Jha Vs Pension Fund Regulatory And Development Authority
Central Administrative Tribunal · (2018) 07 CAT CK 0034
Pension Fund Regulatory And Development Authority (Employees’ Service) Regulations, 2015 — Regulation 90
Tribunals and Commissions25 Jul 2018Dismissed
Balkunt Lal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0030
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Jul 2018Dismissed
Brij Mohan Mittal Vs Steel Authority Of India Ltd. And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0026
Tribunals and Commissions25 Jul 2018Allowed
Vimla Mehra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Jul 2018Allowed
Divyanshu Patel Vs Government Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Jul 2018
Rajesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0739
Societies Registration Act, 1860Education Code of KVS
Tribunals and Commissions24 Jul 2018
Dr. Om Prakash Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0730
CAPART Medical Attendance Rules, 2000-Rule 2.7, 5.1, 5.3CGHS Rules
Tribunals and Commissions24 Jul 2018
Sh. Baldev Ram & Ors. Vs Shri Naresh Kumar
Central Administrative Tribunal · (2018) 07 CAT CK 0713
Tribunals and Commissions24 Jul 2018
G.S.Dhodi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0702
Tribunals and Commissions24 Jul 2018Allowed
G.S. Dhodi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0053
Tribunals and Commissions24 Jul 2018Dismissed
Rajesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0046
Tribunals and Commissions24 Jul 2018Allowed
Baldev Ram And Ors Vs Naresh Kumar
Central Administrative Tribunal · (2018) 07 CAT CK 0041
Tribunals and Commissions24 Jul 2018Partly Allowed
Dr. Om Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0039
Tribunals and Commissions23 Jul 2018
Madhuri Dabral Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0729
Tribunals and Commissions23 Jul 2018
Ranvir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0722