Tribunals and Commissions27 Jul 2018Dismissed
Harbhagwan Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0013
Delhi Police (P And A) Rules, 1980 — Rule 15(3), 16(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 63 of 114
Tribunals and Commissions27 Jul 2018Dismissed
Nitin Kumar Dubey Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0011
Chhatisgarh Niji Kshetra Vishwavidalaya (Sthapana Aur Vininyaman) Adhiniyam 2002 — Section 5, 5(1), 6University Grants Commission Act, 1956 — Section 22
Tribunals and Commissions26 Jul 2018
Smt. Basanti Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0740
Tribunals and Commissions26 Jul 2018
R. R. Pathania Vs The Director & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0633
Tribunals and Commissions26 Jul 2018
Sidharth Goyal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0632
Administrative Tribunals Act, 1985-Section 19Civil Services Examination Rules, 2017-Rule 10IRS (C&CE) Group „A‟ Rules, 2016-Rule 6 (5)
Tribunals and Commissions26 Jul 2018
Mukesh Soni Vs National Technical Research Organization & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0627
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Jul 2018
Shri H.L. Chaudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0625
Administrative Tribunals Act, 1985-Section 19Companies Act, 1956-Section 169NPCC (Classification, Control and Appeal) Rules, 2006-Clause 11
Tribunals and Commissions26 Jul 2018
Debananda Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0607
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Jul 2018
Pawan Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0605
Administrative Tribunals Act, 1985-Section 22 (3) (f)
Tribunals and Commissions26 Jul 2018
Inspector Rajinder Adhikari Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0604
IPC-Section 392Constitution of India-Article 14, 16, 226, 227
Tribunals and Commissions26 Jul 2018
Indian Statistical Service Association & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0603
Constitution of India-Articles 14 & 16, 16 (1)
Tribunals and Commissions26 Jul 2018
Shri Raj Shekhar Vyas Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0602
Indian Broadcasting (Programme) Service RulesConstitution of India-Article 311CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions26 Jul 2018
Baldeep Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0599
Tribunals and Commissions26 Jul 2018
Hari Krishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0597
Tribunals and Commissions26 Jul 2018
Sh. Mange Ram & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0733
Constitution of India-Articles 14, 16
Tribunals and Commissions26 Jul 2018
Jagpal Singh Vs Chairman Cum-MD Delhi Transport Coporation
Central Administrative Tribunal · (2018) 07 CAT CK 0726
Tribunals and Commissions26 Jul 2018Dismissed
R.R. Pathania Vs Director, Directorate Of Education And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0036
Tribunals and Commissions26 Jul 2018Dismissed
Mange Ram And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0033
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions26 Jul 2018Dismissed
Inspector Rajinder Adhikari Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0032
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions26 Jul 2018Dismissed
Mukesh Soni Vs National Technical Research Organization And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19